Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 9 in Hyderabad Children Protection Act 9. Production of child for inspection. - The head of a household shall, on receipt of a notice from the District Officer or from any other person authorised by the District Officer, produce a registered child for inspection once in three months at his own house.
