Section 11(4) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000
(4)When a vacancy occurs in the office of any member by the reason of death, resignation or any cause other than the expiry of the term, the vacancy shall be filled in accordance with the provisions of this section and the person who fills such vacancy shall hold office for the residue of the term for which the person whose place he fills would have been a member.
