Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 99] [Entire Act] State of West Bengal - Subsection Section 99(1) in The West Bengal Panchayat Elections Act, 2003 (1)If there are more petitioners than one, no application to withdraw an election petition shall be made except with the consent of all the petitioners.
