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Himachal Pradesh High Court

Unknown vs Hem Lata V. State on 13 October, 2023

Author: Sandeep Sharma

Bench: Sandeep Sharma

Hem Lata v. State .

CWP No. 6717 of 2023 13.10.2023 Present Mr. Gurmeet Bhardwaj, Advocate, for the petitioner.

Mr. Anup Rattan, Advocate General with Mr. Rajan Kahol, Mr. Vishal Panwar and Mr. B.C. Verma, Additional Advocates General with Mr. Ravi Chauhan and Ms. Sunaina, Deputy Advocates General, for the respondent- State.

of Mr. Chitranjan Kumar Sharma, Advocate, for the respondent No.4.

Notice. Mr. Rajan Kahol, learned Additional Advocate rt General and Mr. Chitranjan Kumar Sharma, Advocate, accept notices on behalf of the respondent-State and respondent No.4. They pray for and are granted time to file reply on or before next date of hearing List on 21.11.2023.

(Sandeep Sharma) Judge October 13, 2023 (vikrant) ::: Downloaded on - 13/10/2023 20:38:50 :::CIS