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[Cites 0, Cited by 0] [Section 31(4)] [Section 31] [Entire Act]

State of Tamilnadu - Subsection

Section 31(4)(a) in Tamil Nadu Private Colleges (Regulation) Act, 1976

(a)the property specified in such notice shall cease, on and from the date of such publication, to be subject to the control of the Government or the competent authority or any other authority or officer or servant of the Government;