Karnataka High Court
Kalyani S/O Srimanthappa Jawalagi vs The Gescom (Vigilance) Police Station ... on 18 April, 2011
Author: Mohan Shantanagoudar
Bench: Mohan Shantanagoudar
153 "§'HE HIGH CGURT GP' KARRATAKA CIRCLE?' BENCH ACE" GLILBARGA mama THIS THE 13*" may 39 APRIL Efuiiii' K . BEFORE : mg :~smz'BLE MRJUSTICE MGHA§§} sa.AA§:fA.,régG9§tJw?§A_RwV:.; T
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"fherefare, ii: is Qrematme E0 deaéde as :9' wh&%:he__r the petitiener hag tammreé the meter" er as to :fig%1@ihé§vs*'~.%§a3p_j$a.;a§ marzépuiated the readings Henge, 'mtg Cauri-*:.dé:fi';~fije§7 entfitain the petétéan, _ ?Petéti@n faitg anti ac<;§::ffiEng§3.s, "--._tE*'2e " sTaia§fsvd'§'--..L dismissed, '.
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