Section 53(5)(b) in The Bihar Value Added Tax Act, 2005

[Cites 0, Cited by 0] [Section 53(5)] [Section 53] [Entire Act]

(b)[ the name and complete address of the selling dealer; [Substituted by Act No. 8 of 2007.]

(bb)the Taxpayer Identification Number of the selling dealer if registered;

(bc)nature of purchaser (whether consumer or a dealer not registered under the Act);

(bd)name and address of the purchaser in case of sale to a dealer;]

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