Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 386] [Entire Act] State of Haryana - Subsection Section 386(b) in Punjab Jail Manual (b)The Deputy Superintendent and the Senior Assistant and Assistant Superintendents, [Sub Assistant Superintendent] [Correction slip No. 32 dated 9.2.84.] together with the warders who are to go on duty in the morning, shall enter the jail together.