Delhi High Court - Orders
Dr Gurwinder Singh & Anr vs National Medical Commission & Ors on 13 October, 2023
Author: Yashwant Varma
Bench: Yashwant Varma, Dharmesh Sharma
$~22 to 25
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 612/2019 and CM APPL. 34671/2023 (Direction)
DR GURWINDER SINGH & ANR ..... Appellants
Through: Mr. Virendra Rawat, Adv.
versus
NATIONAL MEDICAL COMMISSION & ORS
..... Respondents
Through: Mr. T. Singhdev, Mr. Abhijit
Chakravarty, Mr. Tanishq
Srivastava and Mr. Bhanu
Gulati, Advs. for R-1
Mr. Balendu Shekhar, CGSC
with Mr. Krishna Chaitanya,
Adv. for R-2
23
+ LPA 614/2019 and CM APPL. 34676/2023 (Direction)
DR MAYANK SHARMA ..... Appellant
Through: Mr. Virendra Rawat, Adv.
versus
NATIONAL MEDICAL COMMISSION & ORS
..... Respondents
Through: Mr. T. Singhdev, Mr. Abhijit
Chakravarty, Mr. Tanishq
Srivastava and Mr. Bhanu
Gulati, Advs. for R-1
Mr. Balendu Shekhar, CGSC
with Mr. Krishna Chaitanya,
Adv. for R-2
24
+ LPA 643/2019 and CM APPL. 43947/2019 (Stay)
DR ALBEE GUPTA ..... Appellant
Through: Mr. Virendra Rawat, Adv.
versus
NATIONAL MEDICAL COMMISSION & ORS
..... Respondents
Through: Mr. T. Singhdev, Mr. Abhijit
Chakravarty, Mr. Tanishq
Srivastava and Mr. Bhanu
Gulati, Advs. for R-1
Mr. Balendu Shekhar, CGSC
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 16/10/2023 at 14:19:04
with Mr. Krishna Chaitanya,
Adv. for R-2
25
+ LPA 716/2019 and CM APPL. 49067/2019 (Stay), CM APPL.
49068/2019 (15 Days Delay), CM APPL. 49070/2019 (Addl.
Document), CM APPL. 13892/2021 (Addl. Facts & Grounds),
CM APPL. 34672/2023 (Direction)
DR HARNOOR SINGH PRUTHI ..... Appellant
Through: Mr. Virendra Rawat, Adv.
versus
NATIONAL MEDICAL COMMISSION & ORS
..... Respondents
Through: Mr. T. Singhdev, Mr. Abhijit
Chakravarty, Mr. Tanishq
Srivastava and Mr. Bhanu
Gulati, Advs. for R-1
Mr. Balendu Shekhar, CGSC
with Mr. Krishna Chaitanya,
Adv. for R-2
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE DHARMESH SHARMA
ORDER
% 13.10.2023 A request for accommodation is made on behalf of learned counsel for the appellant.
Acceding to the same, these matters shall stand adjourned to be called again on 18.01.2024.
YASHWANT VARMA, J.
DHARMESH SHARMA, J, OCTOBER 13, 2023 neha This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/10/2023 at 14:19:04