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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 2(1)(g) in Securities and Exchange Board of India (Underwriters) Regulations, 1993

(g)All other words and expressions used in these regulations but not defined, and defined in the Act [* * *] [Omitted by S.O. 1449(E), dated 7.9.2006] shall have the same meanings respectively assigned to them in the Act [* * *] [Omitted by S.O. 1449(E), dated 7.9.2006].