Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 30 in Bihar Shatabdi Unorganized Sector Workers and Artisans Social Security Scheme 2011 30. The Department of Labour Resources shall have the powers to issue instructions from time to time for implementation of the Scheme.
