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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Uttar Pradesh - Subsection

Section 15(3) in Uttar Pradesh Intermediate Education Act, 1921

(3)The Scheme of Administration, shall also describe, subject to any regulations the respective powers, duties and functions of [the head of the institution] [Substituted by ibid.] and Committee of Management in relation to the institution.