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[Cites 9, Cited by 0]

Kerala High Court

The General Manager vs The General Secretary on 16 December, 2020

Author: Anu Sivaraman

Bench: Anu Sivaraman

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN

 WEDNESDAY, THE 16TH DAY OF DECEMBER 2020 / 25TH AGRAHAYANA, 1942

                        OP(LC).No.25 OF 2017(O)

  AGAINST THE ORDER/JUDGMENT IN ID 5/2013 OF CENTRAL GOVERNMENT
                     LABOUR COURT,ERNAKULAM


PETITIONER:

               THE GENERAL MANAGER
               PALAKKAD UNIT OF INSTRUMENTATION LTD,
               KANJIKODE WEST,PALAKKAD - 678 623.

               BY ADVS.
               SRI.E.K.MADHAVAN
               SRI.V.KRISHNA MENON
               SMT.J.SURYA
               SMT.P.VIJAYAMMA

RESPONDENTS:

      1        THE GENERAL SECRETARY
               M/S. INSTRUMENTATION WORKERS UNION,
               KANJIKODE WEST, PALAKKAD - 678 623.

      2        THE GENERAL SECRETARY
               M/S. INSTRUMENTATION EMPLOYEES UNION,
               KANJIKODE WEST, PALAKKAD - 678 623.

               R1 BY ADV. SRI.V.N.RAJAPPAN
               R1 BY ADV. SRI.ASOK M.CHERIAN
               R1 BY ADV. SMT.AISWARYA KRISHNAN
               R1 BY ADV. SRI.K.JANARDHANA SHENOY
               R1-2 BY ADV. SRI.P.N.MOHANAN
               R1 BY ADV. SRI.N.SATHEESH

     THIS OP (LABOUR COURT) HAVING BEEN FINALLY HEARD ON 15-12-
2020,    ALONG     WITH    OP(LC).19/2019,   WP(C).34151/2016(T),
WP(C).2514/2017(L), WP(C).3107/2019(K), WP(C).10267/2019(G), THE
COURT ON 16-12-2020 DELIVERED THE FOLLOWING:
 OP(LC).No.25 OF 2017 and con. Cases

                                      2


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                 PRESENT

              THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN

WEDNESDAY, THE 16TH DAY OF DECEMBER 2020 / 25TH AGRAHAYANA, 1942

                         OP(LC).No.19 OF 2019

  AGAINST THE ORDER/JUDGMENT IN CP 8/2015 OF CENTRAL GOVERNMENT
                     LABOUR COURT,ERNAKULAM


PETITIONER:

               GENERAL MANAGER
               INSTRUMENTATION LTD., KANJIKODE WEST,
               PALAKKAD-678 623.

               BY ADVS.
               SRI.V.KRISHNA MENON
               SMT.P.VIJAYAMMA
               SRI.E.K.MADHAVAN
               SMT.J.SURYA

RESPONDENTS:

       1       A.RAJAN
               22/73 RAM NIVAS, PUTHUSSERY P.O.,
               PALAKKAD -678623.

       2       CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM-LABOUR
               COURT, 38/377-A2, KARITHALA LANE, KARSHAKA ROAD,
               ERNAKULAM-682 016, REPRSENTED BY ITS SECRETARY.

               R1 BY ADV. SRI.M.RAJESH KUMAR

     THIS OP (LABOUR COURT) HAVING BEEN FINALLY HEARD ON 15-12-
2020,   ALONG   WITH    OP(LC).25/2017(O),   WP(C).34151/2016(T),
WP(C).2514/2017(L), WP(C).3107/2019(K), WP(C).10267/2019(G), THE
COURT ON 16-12-2020 DELIVERED THE FOLLOWING:
 OP(LC).No.25 OF 2017 and con. Cases

                                      3


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                 PRESENT

             THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN

WEDNESDAY, THE 16TH DAY OF DECEMBER 2020 / 25TH AGRAHAYANA, 1942

                        WP(C).No.34151 OF 2016

PETITIONERS:

       1       SASIDHARAN PILLAI V
               AGED 65 YEARS
               ENGINEER-MATERIAL MANAGEMENT, ILP HOUSE NO. 16/176,
               PRATHIBA NAGAR, KUNNATHUR MEDU (PO),KALMANDAPAM,
               PALAKKAD 678013

       2       SADANANDAN.P
               OPERATOR CUM MECHANIC, QC DEPT. ILP,THAAVALAM,
               KUNTHANI POTTA, PUDUSSERY (PO),PALAKKAD 678623

       3       AYYAPPAN.T.P
               JUNIOR ENGINEER, QC DEPT. ILP SRUTHI,HOUSE NO.309,
               MARUTHAROAD (PO),KUPPYODE, PALAKKAD 678007

       4       RAJAN N
               JUNIOR ENGINEER, QC DEPT. ILP,KOTTARASSERY HOUSE,
               THEKKEPOTTA (PO),PUTHUCODE (VIA), PALAKKAD 678687

       5       RAGESH A.V
               OFFICER (S), COMMERCIAL, ILP, NIKUNJ,SAIBABA
               COLONY, KALLEKULANGARA,PALAKKAD 678009

       6       RAMAN.P
               STOREKEEPER, ILP MULLAYYAN PARAMBIL HOUSE,GANDHI
               SEVA SADANAM (PO), LAKKIDI PEROOR,OTTAPALAM 679302

       7       SMT. LAKSHMIKUTTY.C
               SENIOR OFFICE, ASST. ILP 105-A-AJANTHA,CHANDRANAGAR
               COLONY, PALAKKAD 678007

       8       MOHAMMED A.S
               SECURITY ILP, JASMEEN MANZIL, NELLIKORA KUNISSERY
               (PO), PALAKKAD 678681
 OP(LC).No.25 OF 2017 and con. Cases

                                      4

       9      VENUGOPAL.A.V
              JUNIOR OFFICER, GM SECRATRIATE, ILP 37/27,ANUGRAHA,
              PIRAYIRI, CHUNGHAM, PALAKKAD 678004

       10     CHANDRABABU.P
              OPERATOR CUM MACHANIC ILP BHAVANA,SURABHI NAGAR,
              KURUDIKKAD, PUDUSSERY (PO),PALAKKAD 678623

       11     SETHUMADHAVAN P
              JUNIOR ENGINEER, MACHINE SHOP ILP HOUSE NO.
              14,SHREYAS, SARAYU NAGAR, CHANDRANAGAR,
              PALAKKAD 678008

       12     SASIKUMAR .K
              SR/OFFICER (S), ACCOUNTS ILP D/13A,MITHILA,
              VENKITESAPURAM,PUTUHUR, PALAKKAD 678001

       13     SETHUMADHAVAN.T
              MANAGER (AD)-ILP, 13/575,SAYOOJYAM, D4,
              VENKITESAPURAM,PUTUHUR, PALAKKAD 678001

       14     ASOKA KUMAR.V
              FORMAN (MAHINE SHOP) ILP,VEDIKKARAN VEEDU,
              VENGODI (PO),ELAPPULLY, PALAKKAD

       15     GANGADGARAN.M
              ENGINEER (AD) ILP, AARATHY,SURABHI NAGAR,
              PUDUSSERY (PO),PALAKKAD 678623

       16     ANANDAN.C.N
              FORMAN (MACHINE SHOP) ILP,CHINTHA, NEAR KTC,
              KANJIKODE, PALAKKAD 678621

       17     AMMINI.R
              OFFICE SUPDT.(COMMERCIAL) ILP GANGA,ALAMPALLAM,
              KALLEPULLY, PALAKKAD 678005

       18     APPU.C
              SENIOR FORMAN (MACHINE SHOP) ILP,RUGMANI NIVAS,
              KALLANKAD, PANAYUR,PALAKKAD

       19     GEORGE MATHEW
              SENIOR ENGINEER (COMMERCIAL) ILP,MANTHOTTAM, SILVER
              LINE COLONY,KANJIKODE WEST (PO), PALAKKAD 678623

       20     GOPALAKRISHNAN.K
              SEMI SKILLED WORKER-PURCHASE ILP,SHIVANI NIVAS,
              KALLANKADE, PALAKKAD 678553
 OP(LC).No.25 OF 2017 and con. Cases

                                      5

       21     UNNIKRISHNAN.K
              SENIOR FORMAN (RECEIPT STORE) ILP10/116, TRIPADHAM,
              KANNIYAR PADAM,CHITTUR, PALAKKAD
       22     JAYANARAYANAN.N
              JUNIOR OFFICER (ACCOUNTS) ILPSRISOUDHAM, WEST
              THARA, PALLASENA ROAD,KOLLANGODE, PALAKKAD 678506

       23     KUNJUMANI.C
              UNSKILLED WORKER-MACHINE SHOP ILP,OMAYAMPALLAM,
              VENGODI (PO),PARA, ELAPULLY, PALAKKAD

       24     ALEYAMMA K.C
              SENIOR PA, PPC-ILP, HOUSE NO.141,CHANDRANAGAR,
              PALAKKAD 678007

       25     NARAYANAN.P.V
              DRIVER LH-P &A -ILP, PRASANNA VIHAR,OPP. BLOCK
              PANCHAYATH OFFICE,KALLEKKAD (PO), PALAKKAD 678006

       26     OUSEPH.T.Y
              ENGINEER (ASSEMBLY) ILP, THADIKUZHINGARA
              HOUSE,ULLAS NAGAR, KANJIKODE WEST (PO),
              PALAKKAD 678623

       27     RAGHAVAN.A
              JUNIOR ENGINEER (ASSEMBLY) ILP,DHANYA NIVAS,
              VENGODI(PO),ELAPULLY, PALAKKAD

       28     DAMODARAN.K.K
              DY. MANAGER (STORE) ILP, 5/212-1,VELLATHERI
              KALAM,PUTHUR, PALAKKAD 678001

       29     NARAYANAN.J.K
              JUNIOR OFFICER, P&A, ILP, HOUSE NO.4,"GOKULAM",
              SARAYU NAGAR, CHNDRANAGAR (PO),PALAKKAD 678007

       30     RAJAN.P.N
              SENIOR ENGINEER -MACHINE SHOP ILP,AMBILIBHAVAN,
              SREEKRISHNA NAGAR,AVP.ROAD, KANJIKODE,
              PALAKKAD 678621

       31     RADHAKRISHNAN.T.K
              SENIOR ENGINEER (S) PPC ILP,AISWARYA, SASTHI NAGAR,
              KANJIKODE WEST,PALAKKAD 678623

       32     RAJAMANI.S
              SENIOR FORMAN (QC) ILP,MEERA NIVAS, NEAR NSSS,
              THEKKETHARA,PUDUSSERY, PALAKKAD
 OP(LC).No.25 OF 2017 and con. Cases

                                      6

       33     MOHANDAS.M
              PLANNER, GRADE "A" ILP, VISHAKAM,KOOTALAHOUSE,
              KINAVALLUR (PO),PARLI, PALAKKAD 678612

       34     SETHUMADHAVAN.K
              JUNIOR ENGINEER (QC) ILP, SOWPARNIKA,MANGALAM (PO),
              LAKKIDI 679301

       35     NARAYANAN KUTTY .P
              SENIOR ENGINEER, PPC ILP, S/421,SREELAKSHMIY,
              VEEVEE ROAD,SAHYADRI COLONY, CHANDRANAAGAR,
              PALAKKAD 678007

       36     BALAN.K
              LEDING HAND (PRODUCTION) ILP,PULIKKALPURA,
              ERIMAUR (PO),PALAKKAD 678546

       37     SOMASEKHARAN.M
              JUNIOR ENGINEER, MACHINE SHOP ILP,MADAPPALLAT
              HOUSE, KANNADI (PO),PALAKKAD 678701

       38     MURALIDHARAN.B
              SENIOR ENGINER PLANT MAINT ILP,16/155, PRABHATAHM,
              NEW COLONY,KALAMANDAPAM, PALAKKAD 678001

       39     CHANDRAMOHAN.K.P
              JUNIOR ENGINEER PLANT MAINT ILP,DIVYADEEPAM,
              KUPPIYODE, MARUTHAROAD,PALAKKAD 678007

       40     VIJAYAKUMAR.V.T
              SENIOR ENGINEER MACHINE SHOP ILP,BLOSSOM, KAILAS
              NAGAR,PUDUSSERY, PALAKKAD 678623

       41     BALAKRISHNAN.R
              ENGINEER ELECTRICAL DEPT. ILP,ABINAV, SARAYU NAGR
              (3), CHEMBALODE,CHANDRANAGAR, PALAKKAD 678007

       42     RAMACHADRAN.K.A
              JR OFFICER, WORKS & PPC. ILP,NO.65, KRISHNAPRIYA,
              PV. NAGAR,PALLIPURAM (PO), PALAKKAD 678006

       43     DIVAKARAN.M
              GR."B", RECEIPT STORE, ILP,KRISHNA KRIPA,
              THENUR (PO), PARLI,PALAKKAD

       44     UNNI.P.R
              SENIOR PERSONNAL OFFICER ILP,H.NO. 19/186,
              UJJWALA, WEST YAKKARA,PALAKKAD 678001
 OP(LC).No.25 OF 2017 and con. Cases

                                      7

       45     KARUNAN.P.C
              SUPDT. AD-ILP, 22/784, "KAVITHA",PUDUSSERY,
              PALAKKAD

       46     RAMACHANDRAN.NT
              DGM PRODUCTION ILP, DAAKSHINYAM, POONJANAGAR,
              PUTHUR ROAD, PALAKKAD

       47     DINESH KUMAR T.P.
              JR. OFFICER (A/C'S) IT CENTRE ILP,B4, "SUDARSANAM",
              HILL VIEW NAGAR,POOCHIRA, PUDUPPARIYARAM,
              PALAKKAD 678731

       48     UTHAMAN.N
              DY. MANAGER MATERIALS ILP,ARUN NIVAS, KURUDIKKAD,
              PUDUSSERY,KANJIKODE WEST, PALAKKAD 678623

       49     BALAKRISHNAN NAIR.N
              FORMAN PRODUCTION ILP,FORMAN PRODUCTION
              ILP,SOWPARNIKA, CHEMBALODE, CHANDRANAGAR,
              PALAKKAD 678007

       50     PRABHAKARA VARMA P
              FORMAN QC-ILP, BHANU VIHAR,ANDIMADAM,
              MALAPUZHA (PO), PALAKKAD

       51     SANKARANKUTTY NAIR.G
              SENIOR FORMAN DESIGN DEPT. ILP,8/400, SANTHI
              VALYAPADAM, CN PURAM (PO),PALAKKAD 5

       52     THANGARAJU.P
              ENGINEER PURCHASE ILP, 4/422, TKPN NIVAS,
              PRECOT NEW COLONY, KANJIKODE WEST (PO),
              PALAKKAD 678623

       53     THANKAMANI.N
              SENIOR SUPDT. COMERCIAL ILP,"ARATHI" HOUSE,
              EAST YAKKARA, ALANGAT THARA,PALAKKAD 678013

       54     SREEVASAN.U
              JUNIOR ENGINEER DESIGN ILP,B8, SUNDHAR NIVAS,
              BAGAVATHY NAGAR,PUDUSSERY (PO), PALAKKAD 678623

       55     KRISHNADAS.E
              SENIOR FORMAN-PRODUCTION ILP,"KRIPA", THEKKETHARA,
              PUDUSSERY (PO),PALAKKAD 678623
 OP(LC).No.25 OF 2017 and con. Cases

                                      8

       56     KASU.V
              GR "A", CIVIL DEPARTMENT, ILP,KANCHANA NIVAS,
              UMMINIKALAM,CHEDAYANKALAI, KANJIKODE WEST (PO),
              PALAKKAD 678623

       57     KESAVANKUTTY.C
              JUNIOR ENGINEER P P C ILP,PRANAVANM, MILMA ROAD,
              KALLEPULLY,PALAKKAD 678005

       58     SMT. MANI.C
              JUNIOR OFFICER- PPC-ILP,21/104, "SOUMYA", MANKAVU,
              PALAKKAD

       59     CHANDRASEKHARAN.T
              MANAGER (P&A) ILP, CHEMBALODE,CHANDRANAGAR (PO),
              PALAKKAD 678007

       60     SMT. VIJAYALAKSHMI P.V
              OFFICER QC ILP, HOUSE NO.21, "MADHAVI SREE",
              MEEN NAGAR, KALMANDAPAM,PALAKKAD

       61     KRISHNAMOHANAN.C
              ENGINEER (S) ASSEMBLY ILP, X/578,"SREESOBHA",
              KUPPIYODE, MARUTHAROAD,PALAKKAD 678007

       62     RAMAKRISHNAN.K
              FORMAN MATERIALS ILP, KUNNUKADU,WEST YAKKARA,
              PALAKKAD 678001

       63     SURENDRANATHAN.P
              JUNIOR ENGINEER QC-ILP, "SREENIDHI",PULINTHARA,
              VARODE (PO),KOTTAI 678572

       64     SOMANKURUP.K
              GRADE A, PRODUCITON ILP,ARUN NIVAS,
              NEAR KTC,KANJIKODE, PALAKKAD 678612

       65     VELAYUDHAN NAIR.M
              JUNIOR OFFICER (P&A)-ILP,SREELAKSHMI, PUTHURAM
              PADAM,KURUDIKAD, PUDUSSERY, PALAKKAD 678623

       66     SMT. SATHYABHAMA.O
              JUNIOR OFFICER, COMMERCIAL ILP,SREELAKSHMI,
              VADAKKATHARA, KOTTEKKAD,PALAKKAD

       67     BHASKARAN.CK
              TECHNICAL ASST. PRODUCTION ILP,NIRMALYAM,
              PATHIRIKUNNU, PALAPURAM (PO),OTTAPALAM
 OP(LC).No.25 OF 2017 and con. Cases

                                      9

       68     SIVAGOPALAN.K
              FORMAN-ASSEMBLY ILP, SREE VALSAM,PUDUSSERY,
              PALAKKAD


       69     ASHOK KUMAR P.J
              AGM (COMMERCIAL) ILP, THAZHATH HOUSE,
              OLIVE MOUNT (PO), COYALMANNAM,PALAKKAD 678702

       70     DR. K.R.HEBBAR
              CHIEF MEDICAL OFFICER ILP,HEBBAR BROTHERS,
              CHANDRANAGAR, PALAKKAD 678007

       71     THOMAS P.Z
              SENIOR OFFICER (ACCOUNTS) ILP,PUTHIYAPARMPIL,
              CHEMBALODEM,CHANDRNAGAR, PALAKKAD 678007

       72     HARIDAS.M.C
              FORMAN ASSEMBLY ILP,"SARITHA", ELAPULLY
              (PO),PALAKKAD 678622

       73     BALACHANDRAN.K.T
              ENGINEER(S), PRODUCTION ILP,SREEVIHAR, SASTHANAGAR,
              KURUDIKKAD, PUDUSSERY, PALAKKAD 678623

       74     SUKUMARAN.V
              FORMAN COMMERCIAL ILP,MAMPULLY HOUSE,
              PETTA,ELAPULLY (PO), PALAKKAD 678622

       75     MANI.A.K
              GUEST HOUSE, JANITOR ILP,RADHA NIVAS,
              THEVERMANI,CHATHAMANGALAM, NEMMARA 678508

       76     BALAKRISHNAN.G
              OFFICER ACCOUNTS ILP, 41/276 (TPA 12),KRISHNA
              KRIPA, THARAVANATT LANE,VADAKKANTHARA,
              PALAKKAD 678012

       77     BALASUBRAMANIYAN.M
              PAINTER "A"-ILP, SUBANIVAS HOUSE,RAMASSERY (PO),
              ELAPULLY, PALAKKAD

       78     SUDHAKARAN.P
              MANAGER-COMERCIAL ILP, 8/127,JAYAMAI, H/NO. 15,
              INDRANI NAGAR,VADAKKANTHARA (PO), PALAKKAD 678012
 OP(LC).No.25 OF 2017 and con. Cases

                                      10

       79     RAVINDRAN M.P
              SENIOR FORMAN-PRODUCTION ILP,KALPITHAM, MOZHENI,
              KALLADIKODE 678596

       80     GOPALAKRISHNAN.E.V
              JUNIOR OFFICER (A/C'S)ILP,2/278, GR.PURAM,
              AMBIKAPURAM (PO),PALAKKAD 678011

       81     GANGADHARAN.T
              JUNIOR ENGINEER (PRODUCTION) ILP,VALANKODE KALAM,
              THEKKEPOTTA (PO),PUTHUCODE, PALAKKAD 678687

       82     GOPINATHAN NAIR.K
              OFFICER (P&A) ILP, SUKRITHAM, HOUSE NO. 87,SOORYA
              NAGAR COLONY, CHANDRANAGAR,PALAKKAD 678007

       83     MOHANDAS.P.R
              ENGINEER (S) COMMERCIAL ILP,KARTHIKA HOUSE, ULLAS
              NAGAR,CHEDAYANKALAI, KANJIKODE WEST,PALAKKAD 678623

       84     ABDUL HAMEED S.M
              DGM (AD) ILP, AMMAN, 6/522,PIRIVUSALA,
              CHANDRANAGAR (PO), PALAKKAD 678007

       85     SASIDHARAN.V
              SENIOR OFFICER (MMD) ILP,158 SREEPADMAM, NAKSHTHRA
              NAGAR,CHANDRANAGAR (PO), PALAKKAD 678007

       86     RADHAKRISHNAN.V
              LEADING HAND-DESIGN DEPT ILP,F/2, KARTHIKA,
              BHAGAVATHY NAGAR,PUDUSSERY (PO), PALAKKAD 678623

       87     JAYAN MENON
              SENIOR SUPDT (P&A) ILP, VANAJAYA MANDIRAM,OLD
              BAZAR, KOLLENGODE (PO),PALAKKAD 678506

       88     SREENIVASAN.M
              SENIOR ENGINEER, COMMERCIAL ILP,SREEMALAYAM, 6/240,
              SIVANAGAR,PALAKKAD 678621

       89     SALIMA.N
              JR. ENGINEER DESIGN ILP,SREELAKSHMI JN 29, JAWAHAR
              NAGAR,KURUDIKKAD, PUDUSSERY,KANJIKODE WEST,
              PALAKKAD 678623

       90     VENUGOPALAN.M
              SENIOR ENGINEER-PRODUCTION ILP,"GEETHAM", SASTHRI
              NAGAR,KANJIKODE WEST, PALAKKAD 678623
 OP(LC).No.25 OF 2017 and con. Cases

                                      11

       91     SREEDHARAN.K
              JUNIOR OFFICER-PURCHASE ILP,"SALEENAM", OPP. CLUB
              BUILDING,JAWAHAR NAGAR, KURIDIKKAD, KANJIKODE
              WEST,PALAKKAD 678623

       92     CHANDRAN.V
              ENGINEER PPC-ILP, MEPPALLAM KALAM,NALLEPILLY (PO),
              PALAKKAD 678533

       93     MATHUKUTTY P.V
              MANAGER QC-ILP, PALAMOOTIL HOUSE,MELEPAYYANI ROAD,
              KALLADIKODE, PALAKKAD 678596

       94     LAKSHMANAN.C.G
              ENGINEER QC-ILP, CHETTAMPURA,OLASSERY, KODUMBU,
              PALAKKAD 678551

       95     SMT. VIJAYAKUMARI
              SENIOR SUPDT. DESIGN ILP,"SAUGAMAM", NEHRU COLONY,
              PALAKKAD 678013

       96     CHANDRASEKARAN.M
              FORMAN STORES ILP, "SREETHAM",28/878 (1), E BLOCK,
              NEW CIVIL NAHAR,PANDARAKKAVU, KUNNATHURMEDU,
              PALAKKAD 678013

       97     RAMANARAYANAN.A.S
              JUNIOR ENGINEER-COMMERCIAL ILP,7/416, "SURABHI",
              THAREKKAD VILLAGE,PALAKKAD 678001

       98     MURALEEDHARAN.M
              JUNIOR ENGINEER PRODUCTIOIN ILP,"GOPALAMANDIRAM",
              NEAR VILLAGE OFFICE,PIRAYIRI (PO), PALAKKAD 678004

       99     JAGADPRIYAN.N
              FORMAN (P&A) ILP, JAYASREE NIVAS,MANKURUSSI (PO),
              MANKARA, PALAKKAD 678613

       100    SURENDRAN.K
              SENIOR FORMAN-PRODUCTION ILP,"RUGMA NIVAS",
              MANAPULLIKAVU, KUNNATHURMEDU (PO), PALAKKAD 678013

       101    KESAVADAS.A
              OFFICER (S) ACCOUNTS, "RAGHASUDHA",THANNISSERY
              (PO), PALAKKAD 678501
 OP(LC).No.25 OF 2017 and con. Cases

                                      12

       102    RAJENDRAN.P.A
              ENGINEER PPC-ILP, PURANDIYIL,MANJALORE (PO),
              PALAKKAD 678502

       103    SIVADAS.K.M
              SENIOR MANAGER, COMMERCIAL ILP,KOKKAD, NOVHULLI
              (PO), COYALMANNAM,PALAKKAD 678702

       104    CHANDRASEKHARAN K.P
              SENIOR FORMAN PPC-ILP, AMRUTHA,THOTTATHIL HOUSE,
              VILAYUR (PO), PALAKKAD

       105    RAJENDRA PRASAD K.P
              DGM (TECH)PPC-ILP, "NIRMAYA",NAKSHATHRA NAGAR,
              PIRUVUSALA, CHANDRNAGAR, PALAKKAD 678007

       106    GOPINATH.T
              SR.FORMAN, ASSEMBLY ILP,NARAYANEEYAM, SASTHAPURI
              COLONY,AYYAPURAM KALPATHI, PALAKKAD 678003

       107    VASU.V
              USW-PRODUCTION ILP, PALACKAL HOUSE,UDAYANAGAR,
              KURUDIKKAD,PUDUSSERY, PALAKKAD 678623

       108    CHANDRAN.A
              GRADE "A" WORKER-PRODUCTION ILP,SATHYA,
              PATTATHALACHI, ELAPULLY, PALAKKAD

       109    MURALI.K
              GRADE 'A' F&A, ILP, KRISHNA UDAYAR,C/O.SURESH, HILL
              VIEW NAGAR,KANJIKODE WEST, PALAKKAD 678623

       110    BALAKRISHNAN.A
              LEADING HAND PRODUCTION ILP,MIDHILA, SARAYU NAGAR,
              CHANDRANAGAR,PALAKKAD 678008

       111    VENUGOPALAN.C
              LEADING HADN PRODUCTION ILP,ANJU NIVAS HOUSE,
              CHIRIAKKL,PAZHAPALAKODE (PO), PALAKKAD DT. 678544

       112    SATHEESHKUMAR.E.V
              ASST. GRADE "A", P & A ILP,'DEVADARU',
              PATHIKKAL,KANNADI, PALAKKAD 678701

       113    NARAYANANKUTTY A.S
              ENGINEER (S) COMMERCIAL ILP,HARIKRISHNA, ANJALY
              GARDENS, PALLIPURAM,PALAKKAD 678006
 OP(LC).No.25 OF 2017 and con. Cases

                                      13

       114    BHASKARAN.R
              STORE SUPDT. ILP, SURABHI NIVAS,NARASIMHA PURAM,
              CHEDAYANKALAI,KANJIKODE WEST, PALAKKAD 678623

       115    MOHANDAS.P
              FORMAN-PRODUCTION ILP, "SARADALAYAM",NEAR SRI.
              KRISHNA TEMPLE,KUNNATHUR MEDU, PALAKKAD 678013

       116    BABA.A.P
              LEADING HAND ELECTRICAL ILP,26/39, "SOWPARNIKA",
              ANJALANE, PALLIPURAM (PO), PALAKKAD 678006

       117    SMT. HEMA.V
              JR. OFFICER (P&A) ILP,AYANOOR HOUSE,
              PARUTHIPPULLY,PALAKKAD 678573

       118    GOPINATHAN NAIR.M
              PERSONNEL OFFICER (PUR) ILP,27/229, AISHWARYA
              NAGAR,KADAVALAVU, TATTAMANGALAM,PALAKKAD 678102

       119    VIJAYARAGHAVAN.K
              FORMAN, QC-ILP, VRINDHA", ANAPARA,KOTTEKKAD,
              PALAKKAD 678732

       120    BALACHANDRAN.D
              JR. ENGINEER PRODUCTION ILP,REBINI, CHEDAYANKALAI,
              KANJIKODE WEST,PALAKKAD 678623

       121    JAYASURYA.V
              JR. ENGINEER PRODUCTION ILP,"BRIDAVANAM",
              K.V.NAGAR, PERUKAVU (PO), TRIVANDRUM 695573

       122    VISWNATTHAN K.P
              JR. OFFICER, AGM OFFICE ILP,DEVIKRIPA, 2/231 (16),
              SRIRAM COLONY,MANAL MANTHA, AMBIKAPURAM,
              PALAKKAD 678011

       123    MATHEW K JOHN
              ENGINEER (S) STORES ILP,KUZHUMBITHAZHZTHU HOUSE,
              PAMPAKUDA (PO), MUVATTUPUZHA, ERNAKULAM 686667

       124    MURALIDHARAN NAIR.P.M
              SR. OFFICER (PURCHASE )ILP,PRASANNAM,
              KANJIRAPPALLIL HOUSE,NILAKALICKAL (PO), ARANMULA
              (VIA),PATHANAMTHITTA
 OP(LC).No.25 OF 2017 and con. Cases

                                      14

       125    SMT. SAROJINI.C
              DAFTHARI, B GRADE, DESIGN ILP,SRI SARO NILAYAM,
              SIVA NAGAR,KANJIKODE, PALAKKAD 678621

       126    SHANMUGHAN.K
              OPERATOR CUM MACHANIC QC ILP,SIMPLE, VENNAKKARA,
              PUDUPPARIYARAM, PALAKKAD 678733

       127    DEVADASAN.K
              SUPDT. STORES ILP, 5/402, ATHIRA,AMRITHA NAGAR,
              PUTHUR, PALAKKAD 678001

       128    SRIDHARN.S
              OFFICER(S) PURCHASE ILP, NO. 3/352,SAI SRUTHI
              APPARTMENT, WEST SECOND CROSS,GOKULAM ROAD,
              PUTTAPARTHI, ANANTHAPUR.DT. 515134

       129    NARAYANANKUTTY K.P
              SUPDT. (A/C) ILP, "SOPANAM",MANKURUSSI(PO),
              MANKARA, PALAKKAD 678613

       130    HARIDAS.R
              JR OFFICER, DESIGN ILP, "USHUA",
              20/470,THEKKETHARA, VENOLI ROAD, PUDUSSERY,PALAKKAD
              678623

       131    SAHADEVAN.R
              SR. FORMAN- PRODUCTION ILP,LINO VIHAR, KARIPOD
              (PO), PUDUNAGARAM, PALAKKAD 678503

       132    BANARJEE.S.N
              ADL. GENERAL MANAGER ILP,10/40, GUJARATH HOUSING
              SOCIETY,GUJARATH HOUSING SOCIETY,NEAR RAIPUR MILL,
              AHMEDBAD 380021

       133    SMT. SARASWATHY
              JR. STAFF OFFICER-COMMERCIAL ILP,G. AVEGNE SWARA
              TEMPLE, CHRIOT NEW EXTN,NURANI, PALAKKAD

       134    SURESH KUMAR P.S
              SR. PER.OFFICER, COMMERCIAL ILP,NAMPALLIL PUTHAN
              PURAYIL, KAVUMBHAGOM,THIRUVALLA, PATHANAMTHITTA
              689102

       135    GOVINDASWAMY.A
              ENGINEER (COMMERCIAL) ILP NO. 21A/4-1,SRILAKSHMI,
              4TH STREET, KRG NAGAR, GANAPATHI,COIMBATORE
 OP(LC).No.25 OF 2017 and con. Cases

                                      15

       136    JAMES T.C
              JR. ENGINEER QC ILP, THANNIKKAL HOUSE,PUTHUPPADY
              (PO), MUVATTUPUZHA 686673

       137    DAMODARAN UNNI.K
              JUR.ENGINEER (QC) ILP FLAT NO.12,CHITHAMBARAM
              GARDENS, POLLACHI 642002

       138    DANDAPANI.R
              DY. MANAGER (F&A) ILP,B 417, KURUCHI HOUSING
              UNIT,PHASE II, SIDCO, COIMBATORE 641021

       139    THOMAS.C.G
              OFFICER (SECURITY) ILP, VISHWAS BHAVAN,CHANGACHETHU
              MALAYIL,EDASSERI MALA, ARANMULA, PATHANAMTHITTA
              689531

       140    ALIAS O.M.
              SR. MANAGER (TECH) COMML. ILPOOLANGATTIL HOUSE,
              VILANGU (PO), EDATHALA (VIA),ERNAKULAM 683561

       141    DORAISWAMY.V
              SR. SUPDT. (A/C S) ILP,RUKAMINI VILASAM, NO.10, T.
              NAGAR,OPP. ALVERNIA CONVENT,
              RAMANATHAMPURAM,COIMBATORE, 641045

       142    SASIDHARAN.K.K
              ENGINEER(QC) ILP, AISWARIA,SOUPARNIKA NAGAR,
              MUPATHADAM(PO),ALUVA 683110

       143    KRISHNAN.N
              JR.ENGINEER -COMML ILP, TC/7, (1357(G) KOORA
              7A,KUZHIVIPUTHAN VEDU,KOTTAMVILA ROAD, VETTAMUKKU,
              THIRUMALA (PO), TRIVANDRUM 695006

       144    RAMKRISHNAN.P.K
              OFFICER-AGM OFFICE ILP,PUTHANPURA, KEEZHILLAM (PO),
              ERNAKULAM 683541

       145    SRI. RADHE SHYAM YUGAL
              AGM (PU) ILP, FLAT NO. 2662,BLOCK TULIP 26, VIJAYA
              GARDEN,BARIDIH, JAMSHEDPUR, PURBI
              SINGHBHUM,JHARKHAND

       146    SMT. BRIDGET IRENE K.F
              DOOR NO. J, BLOCK B, 1ST FLOOR,PALMSHADE APARTMENT,
              AMABALAPURAM ROAD,PERINANDOOR (PO), TRISSUR DT.
 OP(LC).No.25 OF 2017 and con. Cases

                                      16

       147    SRINIVASAMURTHY
              SR. MANAGER (TECH) ILP, LIG 116,SECOND STAGE, KHB
              COLONY,KUREM PUNAGAR, MYSORE 570023

       148    MOHANACHANDRAN.K
              ENGINEER PPC-ILP, "SREE", PLOT NO.6,PREMIER PARK,
              DODDAGUBBY ROAD,NEAR SACIS, GUBBI (PO),
              KOTHANUR,BANGALORE 560077

       149    JANARDHANAN PILLAI
              ENGINEER (S) F&A ILP, TWINKLE HOUSE,AMBAZHAVAYAL,
              PERINAD (PO),KOLLAM 691601

       150    KRISHNAN NAIR.S
              FORMAN, COMMERCIAL ILP, VALAYANCHIRANGARA,
              PULLUVAZHI,PERUMBAVOOR 683553

       151    THULASI RAM PILLAI.K.S
              R. OFFICER -F &A -ILP,PADMAVATHI NAGAR, 15-70/5,
              THIRUPATHI 517502

       152    KRISHNA MURTHY C.R
              FORMAN IT CENTRE ILP, SABARI SADAN,KANJIKODE WEST,
              PALAKKAD 678623

       153    BHASKARAN NAIR
              SR. SECURITY OFFICER ILP,MANILKOTH HOUSE, NANMINDA
              PO, KOZHIKODE 673612

       154    GURUSWAMY
              ENGINEER (S) ILP, NO. 15, MOTHER TERESA
              STREET,THIRUMULLIVOYAL, CHENNAI 600062

       155    SATHYA NARAYANAN
              USW, QC, ILP, PELAPPETTA HOUSE,KOTTEKKAD (PO),
              PALAKKAD 678732

       156    SASIDHARAN.M
              SR. PER. ASST. P&A ILP,18/54, "THEJUS", SASTRI
              NAGAR,KANJIKODE WEST, PALAKKAD 678623

       157    PANKAJAKSHI AMMA P.N.
              PERSONAL OFFICER, PRANAVAM, THARA NAGAR,
              ALAMPALLAM ROAD, CHANDRA NAGAR PO,PALAKKAD 678007

              BY ADVS.
              SRI.P.N.MOHANAN
              SRI.C.P.SABARI
 OP(LC).No.25 OF 2017 and con. Cases

                                       17

RESPONDENTS:

       1       THE UNIT HEAD, INSTRUMENTATION LTD
               KANJIKODE WEST, PALAKKAD 678623

       2       THE CHAIRMAN CUM MANAGING DIRECTOR
               INSTRUMENTAION LTD., KOTA,RAJASTHAN 324005

       3       DEPARTMENT OF HEAVY INDUSTRIES
               REPRESENTED BY SECRETARY/JOINT SECRETARY,
               MINISTRY OF HI & PE, UDOG BHAVAN,
               NEW DELHI 110011

               R1   BY   ADV.   SRI.V.KRISHNA MENON
               R1   BY   ADV.   SMT.O.M.SHALINA CGC
               R1   BY   ADV.   SRI.PRINSUN PHILIP
               R1   BY   ADV.   SMT.J.SURYA
               R1   BY   ADV.   SMT.P.VIJAYAMMA
               R3   BY   ADV.   SMT.O.M.SHALINA, CGC

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 15-
12-2020,    ALONG   WITH    OP(LC).25/2017(O),   OP(LC).19/2019,
WP(C).2514/2017(L), WP(C).3107/2019(K), WP(C).10267/2019(G), THE
COURT ON 16-12-2020 DELIVERED THE FOLLOWING:
 OP(LC).No.25 OF 2017 and con. Cases

                                      18


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                 PRESENT

             THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN

WEDNESDAY, THE 16TH DAY OF DECEMBER 2020 / 25TH AGRAHAYANA, 1942

                         WP(C).No.2514 OF 2017


PETITIONERS:

       1       VASU V.,
               AGED 62 YEARS
               PLACKAL HOUSE, KURUDIKKAD, KANJIKODE WEST,
               PUDUSSERY P.O. PALAKKAD- 678 623.

       2       SIVAGOPALAN K.
               SREEVALSAM, PUDUSSERY P.O. PALAKKAD- 678 623.

       3       C.APPU,
               RUGMANI NIVAS, KALLANKAD, P.O. PANAYUR, ATHIKADE,
               PALAKKAD.

       4       S.SREEDHARAN,
               3/352/A, SAI SRUTHI APARTMENT, 2ND FLOOR, (S-A),
               WEST SECOND CROSS, GOPURAM ROAD, PUTTAPARTHI-555
               134, ANANTHAPUR DIST, ANDRA PRADESH

       5       VISWANATHAN K.P.,
               DEVIKRIPA, 2/321 (16) SREERAM COLONY, MANAL MANTHA,
               AMBIKAPURAM, PALAKKAD- 678 011.

       6       MATHEW K JOHN,
               KUZHUMBITHAZHATHU HOUSE, PAMPAKUDA P.O.
               MUVATTUPUZHA, ERNAKULAM- 686 667.

       7       V.T.VIJAYAKUMAR
               BLOOSOM, KAILAS NAGAR, PUDUSSERY P.O. PALAKKAD- 678
               623.

       8       R. BHASKARAN,
               SURABHI NIVAS, NARASIMHAPURAM, KANJIKODE WEST,
               PALAKKAD.

       9       R.HARIDASAN,
               XX/470, USHUS VENOLI ROAD, THEKKETHARA, PUDUSSERY
               P.O. PALAKKAD- 675 623.
 OP(LC).No.25 OF 2017 and con. Cases

                                      19

       10     V. ASOKAKUMARAN,
              VEEKIKKARAN VEEDU, VENGODI P.O., ELAPPULLY,
              PALAKKAD.

       11     SASIDHARAN.V.
              VAISHNAVI, 24/702(13), MAITHRINAGAR HOUSING COLONY
              NO.76, MAITHRINAGAR, NOORANI, PALAKKAD- 678 004.

       12     O.M.ALIAS,
              OOLANGATTIL HOUSE, VILANGU P.O., EDATHALA VIA,
              ERNAKULAM.

       13     RAMAKRISHNAN P.K.,
              H.NO.X/41-A, PUTHENPURA HOUSE, KEEZHILLAM P.O.
              ERNAKULAM.

       14     M.GOPINATHAN NAIR,
              27/229, AISWARYA, KADAVALAVU, TATTAMANGALAM,
              PALAKKAD.

       15     NARAYANANKUTTY A.S.,
              HAREKRISHNA, ANJALI GARDENS, PALLIPPURAM P.O.,
              PALAKKAD- 678 006.

       16     A.V.RAGESH,
              NIKUNJ, SAIBABA COLONY, P.O.KALLEKULANGARA,
              PALAKKAD-678 009.

       17     A.KESAVADAS,
              RAGASUDHA, THANNISSERY, PALAKKAD- 678 501.

       18     M.MURALEEDHARAN,
              GOPALAMANDIRAM, NEAR VILLAGE OFFICE, P.O.PIRAYIRI,
              PALAKKAD- 678 004.

       19     J.K.NARAYANAN,
              HOUSE NO.4, GOKULAM, SARAYUNAGAR COLONY, CANAL
              ROAD, CHANDRA NAGAR P.O., PALAKKAD- 678 007.

       20     C.VENUGOPALAN,
              ANJU NIVAS, CHERIKKAL, PAZHAPALAKODE P.O. PALAKKAD-
              678 544.

       21     SAROJINI C.,
              SRI SARO NILAYAM, SIVA NAGAR, KANJIKODE, PALAKKAD-
              678021.
 OP(LC).No.25 OF 2017 and con. Cases

                                      20

       22     P.SATHYANARAYANAN,
              PELAPPETA HOUSE, KOTTEKKAD P.O., PALAKKAD.

       23     C.KAMALAPATHI,
              X/213, HARI SHREE,VANIYAR STREET, CHITTOOR,
              PALAKKAD- 678 101.

       24     BALASUBRAMANIAN T.R.,
              KUNNATHE HOUSE, VELLAROAD, MANKARA P.O. PALAKKAD-
              678 613.

       25     BANARJEE S.N.,
              10/40, GUJARATH HOUSING SOCIETY, NEAR RAIPUR MILL,
              AHMEDBAD- 380 021.

       26     M. VELAYUDHAN NAIR,
              SREELAKSHMI, PUTHURPADAM, KURIDIKKAD, PUDUSSERY
              P.O., PALAKKAD- 678 623.

       27     DINESH KUMAR T.P.,
              B4, SUDARSANAM , HILL VIEW NAGAR, POOCHIRA,
              PUDUPAREYARAM, PALAKKAD- 678 731.

       28     C. RAVIDAS,
              VI-163A, VISHNU NAGAR, AVP ROAD, KANJIKODE,
              PALAKKAD.

       29     BALAN K.,
              PULIKKAL PURA, ERIMAYUR P.O. PALAKKAD- 678 546.

       30     VIJAYAKUMAR K.N.,
              SAPTHASWARAM, POODANNOR P.O., MUNDUR, PALAKKAD.

       31     K.A. RAMACHANDRAN,
              NO.65, KRISHNA PRIYA, PVR NAGAR, PALLIPURAM,
              PALAKKAD-678 006.

       32     P. MOHANDAS,
              SARADALAYAM, KUNNATHUMEDU P.O., PALAKKAD- 678 013.

       33     SURESHKUMAR P.S.,
              NAMPALLIL PUTHENPURAYIL, KAVUMBHAGOM P.O.,
              THIRUVALLA- 680 102, PATHANAMTHITTA.

       34     D. LATHAKUMARI,
              GANGOTRI, CHAITHANYA NAGAR, KUNNANUR, CHANDRANAGAR,
              PALAKKAD-678 007.
 OP(LC).No.25 OF 2017 and con. Cases

                                      21

       35      N.MURUKESAN,
               A55, IL QUARTERS, IL TOWNSHIP, KANJIKODE WEST P.O.,
               PALAKKAD- 678 623.

       36      SUDEVAN K.,
               KALANILAYAM, KALLENKONAM, CHITHALI P.O.
               KUZHALMANNAM, PALAKKAD- 678 702.

       37      S.K.MITRA,
               67/2L, BIREN ROY ROAD WEST, KOLKATTA- 700 061.

       38      S.THILAGAR,
               5, MADHAV NAGAR, VADAVALLI, COIMBATORE- 610 046.

       39      GNANAGURUPARAN K.,
               PRATHYUSHA, SHRI SATHYA SAI NAGAR, KALLEKULANGARA
               P.O., PALAKKAD- 678 009.

       40      SUDHEERLAL N.,
               SUDHALAYALAM, NEAR PWD REST HOUSE, TATTAMANGALAM,
               PALAKKAD- 678 102.

       41      DEVADAS,
               VAISAKH, BAGAVATHY NAGAR, PUDUSSERY, PALAKKAD- 678
               623.

       42      KOMALAVALLY T.,
               PURAYATH HOUSE, MANKARA, PALAKKAD- 678 613.

               BY ADVS.
               SRI.P.N.MOHANAN
               SMT.J.LAKSHMI
               SRI.C.P.SABARI

RESPONDENTS:

       1       INSTRUMENTATION LTD.,
               REPRESENTED BY UNIT HEAD, KANJIKODE WEST,
               PALAKKAD-678623.

       2       THE CHAIRMAN AND MANAGING DIRECTOR,
               INSTRUMETATION LIMITED, KOTA,
               RAJASTHAN-324005.

       3       PF AND GRATUITY TRUSTS OF INSTRUMENTATION LTD.,
               REPRESENTED BY CHAIRMAN OF THE TRUSTEES,
               INSTRUMENTATION LTD., KOTA, RAJASTHAN,-324005.
 OP(LC).No.25 OF 2017 and con. Cases

                                      22

       4      DEPARTMENT OF HEAVY INDUSTRIES,
              REPRESENTED BY SECRETARY /JOINT SECRETARY,
              MINISTRY OF HI AND PE, UDOG BHAVAN,
              NEW DELHI-110011.

       5      THE GOVERNMENT OF KERALA,
              REPRESENTED BY CHIEF SECRETARY TO GOVERNMENT,
              SECRETARIAT, THIRUVANANTHAPURAM-695001.

              R1   BY   ADV.   SRI.V.KRISHNA MENON
              R1   BY   ADV.   SRI.M.N.MANMADAN CGC
              R1   BY   ADV.   SMT.J.SURYA
              R1   BY   ADV.   SMT.P.VIJAYAMMA

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 15-
12-2020,    ALONG    WITH    OP(LC).25/2017(O),    OP(LC).19/2019,
WP(C).34151/2016(T),    WP(C).3107/2019(K),   WP(C).10267/2019(G),
THE COURT ON 16-12-2020 DELIVERED THE FOLLOWING:
 OP(LC).No.25 OF 2017 and con. Cases

                                      23


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                 PRESENT

             THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN

WEDNESDAY, THE 16TH DAY OF DECEMBER 2020 / 25TH AGRAHAYANA, 1942

                       WP(C).No.3107 OF 2019(K)


PETITIONERS:

       1       SURESHCHANDRAN.K
               AGED 59 YEARS
               S/O.APPUNNI NAIR.N., HARITHA HOUSE, NELLIKKAD,
               PUDUSSERY P.O., PALAKKAD - 678 623.

       2       K.UNNIKRISHNAN
               AGED 59 YEARS
               S/O.A.MANI NAIR, KANNAMPARIYARATH HOUSE, ULLAS
               NAGAR, CHEDAYANKALAI, KANJIKODE WEST,
               PALAKKAD - 678 623.

       3       S.V.ASOKAN
               AGED 57 YEARS
               S/O.A.SWAMINATHAN, NATHAN COTTAGE, BEHIND SIVA
               TEMPLE, VADAKKUMANNAM ROAD, MANNARKKAD P.O.,
               PALAKKAD - 678 582.

       4       K.,B.SUGATHAN
               AGED 57 YEARS
               S/O.K.BALAKRISHNAN NAIR, SREEVALSAM, CHANDRA NAGAR
               P.O., PALAKKAD, KERALA - 678 007.

       5       N.SUDARSANAN
               AGED 56 YEARS
               S/O.V.SIVADASAN NAIR, 23/534, NANDANAM, E-5, KAILAS
               NAGAR, PUDUSSERY (PO), PALAKKAD, KERALA - 678 623.

       6       RAMANKUTTY.T.N.
               AGED 57 YEARS
               S/O.APPU, THONDAYIL HOUSE, PUDUSSERY P.O.,
               NELLIKKAD, PALAKKAD, KERALA - 678 623.

       7       R.GOKULDAS
               AGED 56 YEARS
               S/O.RAGHAVAN.G., DWARAKA, KALLIAMPARA, PARISAKKAL
               P.O., MENONPARA (VIA) PALAKAKD, KERALA - 678 556.
 OP(LC).No.25 OF 2017 and con. Cases

                                      24

       8      A.RAMACHANDRAN
              AGED 56 YEARS
              S/O.P.APPUNNI NAIR, ATHIRA HOUSE, PALLAVUR P.O.,
              PALAKKAD - 678 688.

       9      K.NARAYANANKUTTY
              AGED 53 YEARS
              S/O.P.C.KUNCHENZHUTHASSAN, PULACKKAL HOUSE,
              KUTHANUR P.O., KOTHAMANGALAM, PALAKKAD, KERALA -
              678 721.

       10     M.A.THOMAS
              AGED 59 YEARS
              S/O.M.K.ANDREWS, 24/560, EDEN ABINVILLA, BHAVA
              NAGAR, KUNNATHURMEDU P.O., PALAKKAD - 678015.

       11     K.KRISHNAKUMAR
              AGED 57 YEARS
              S/O.K.KUTTAPPAN, QUARTER NO.B/11, INSTRUMENTATION
              TOWNSHIP, KANJIKODE WEST, PALAKKAD - 678 623.

       12     N.SURESH
              AGED 58 YEARS
              S/O.K.NARAYANAN EMBRANDIRI, AMBADI, ELAPPULLY,
              ELAPPULLY SOUTH P.O, PALAKKAD, KERALA - 678 622.

       13     NARAYANAKUTTY.V.K.
              AGED 57 YEARS
              S/O.VASUDEVAN NAIR.A., SOPANAM, F-2, KAILAS NAGAR,
              PUDUSSERY, PALAKKAD, KERALA - 678 623.

       14     SATHEESH KUMAR.S.
              AGED 59 YEARS
              S/O.SUKUMARAN, INDEEVARAM,BHAGAVATHY NAGAR,
              PUDUSSERY POST, PALAKKAD - 678 623.

       15     GOVINDAN.N.P.
              AGED 56 YEARS
              S/O.PAPPU.N.G., NAMBIYATH.I-4, KAILAS NAGAR,
              PUDUSSERY P.O., PALAKKAD - 678 623.

       16     UNNIKRISHNAN.R.
              AGED 54 YEARS
              S/O.V.RAGHAVAN NAIR, 15/295, VRINDAVAN, LAL NAGAR,
              PUDUPPARIYARAM P.O., PALAKKAD - 678 731.
 OP(LC).No.25 OF 2017 and con. Cases

                                      25

       17     P.KRISHNADAS
              AGED 54 YEARS
              S/O.P.VELU, DHARSANAM, NELLIKKAD, PUDUSSERY P.O.,
              PALAKKAD, KERALA - 676 623.

       18     M.MURALIKRISHNAN
              AGED 54 YEARS
              S/O.R.MARIMUTHU PILLAI, NO.32, DEVI NAGAR,
              KURUDIKKAD, PUDUSSERY, PALAKKAD - 678 623.

       19     K.BALACHANDRAN
              AGED 59 YEARS
              S/O.T.KRISHNAPODUVAL, SEREELAKSHMI, PRASANTHI
              NAGAR, KALLEKULANGARA P.O., PALAKKAD,
              KERALA - 687 009.

       20     BHANUMATHY.K.C.
              AGED 58 YEARS
              S/O.K.R.CHATHUNNY, PANAKKAL HOUSE, PRECOT MILL NEW
              COLONY, KANJIKODE WEST P.O., PALAKKAD - 678 623.

       21     T.S.ASOKAKUMAR
              AGED 57 YEARS
              S/O.T.K.SANKARAN, T.S.ASOKAKUMAR, THOMMAN PARAMBIL
              HOUSE, OPP.GOVT.COLLAGE CHITTUR, CHITTUR.

       22     SANTHA.S.
              AGED 57 YEARS
              S/O.SANKARAN.T., SRUTHI HOUSE, SARAYU NAGAR,
              CHANDRANAGAR P.O., PALAKKAD - 678 007.

       23     PAUL.P.S.
              AGED 58 YEARS
              S/O.P.M.SKARIA, PERUMPILLIKUNNEL HOUSE,
              CHANDRANAGAR P.O., PIRIVUSALA, PALAKKAD - 678 007.

       24     M.BALACHANDRAN
              AGED 59 YEARS
              S/O.ACHUTHAN NAIR, 5/36, VAISHNAVAM,
              OPP.GOVT.COLLAGE, CHITTUR, PALAKKAD - 678 104.

       25     K.PUSHPARAJ
              AGED 56 YEARS
              S/O.KUNJUKOCHU, VII/113, NIRMALYAM, THOTTUPALAM,
              MARUTHA ROAD P.O., PALAKKAD.
 OP(LC).No.25 OF 2017 and con. Cases

                                      26

       26     REVIKUMAR.A.K.
              AGED 59 YEARS
              S/O.KOTHA.A.K., VIPANCHIKA E-7, KAILAS NAGAR,
              PUDUSSERY P.O., PALAKKAD - 678 623.


       27     P.A.BALAKRISHNAN
              AGED 56 YEARS
              S/O.APPU, E/2, ARUN KRISHNA, BHAGAVATHY NAGAR,
              PUDUSSERY P.O., PALAKKAD - 678 623.

       28     C.R.KANNADASAN
              AGED 59 YEARS
              S/O.C.RAMAKRISHNAN, SREEMANDIRAM, KALIKAVU ROAD,
              MANKARA R.S.P.O., MANKARA, PALAKKAD - 678 613.

       29     UNNIKRISHNAN.M.
              AGED 59 YEARS
              S/O.NARAYANAN NAIR.K., 22/850 - PADMASREE, INDIRA
              NAGAR, KUNNATHURMEDU P.O., PALAKKAD - 678 013.

       30     SAJEEV.S.
              AGED 57 YEARS
              S/O.SIVARAMAKRISHNAN.K., VADAKKETHARA, KOTTEKKAD,
              PALAKKAD - 678 732.

       31     T.LALITHA
              AGED 55 YEARS
              W/O.R.VENUGOPALAN LALITHAM, HOUSE NO.14/872,
              CHEMBALODE, CHANDRANAGAR P.O., PALAKKAD - 678 007.

       32     PRABHAKARAN.C.
              AGED 59 YEARS
              S/O.CHELLAN, ABI NIVAS, MANNATHARA,
              PUTHUPPARIYARAM P.O., PALAKKAD.

       33     SOMAKUMARAN.P.V.
              AGED 59 YEARS
              S/O.P.VELAYUDHAN, DEVADATHAM, SARAYU NAGAR,
              CHANDRAN NAGAR P.O., PALAKKAD - 7.

       34     K.N.VELAYUDHAN
              AGED 59 YEARS
              S/O.RAMAN.P., VIDHYA NIVAS, HOUSE NO.75, JAWAHAR
              NAGAR, KURUDIKKAD, KANJIKODE WEST P.O., PALAKKAD -
              678 623.
 OP(LC).No.25 OF 2017 and con. Cases

                                      27

       35     SIVASANKARAN.P.
              AGED 57 YEARS
              S/O.GOPALA KRISHNA MENON, SIVA SYLAM, EDATHARA
              P.O., PALAKKAD.

       36     M.MOHANAKRISHNAN
              AGED 59 YEARS
              S/O.N.P.KARUNAKARAN NAIR, ANUGRAHA, MYTHIRI NAGAR,
              YAKKARA P.O., PALAKKAD - 678 701.

       37     T.MOHANAN
              AGED 59 YEARS
              S/O.K.APPUNNI, THEKKATH HOUSE, KONGATTUPADAM,
              CHEDAYANKALAI, KANJIKODE, PALAKKAD,

       38     V.SHANMUGHAN
              AGED 56 YEARS
              S/O.VELAYUDHAN, CHENAN PURA, INDUSTRIAL ESTATE
              P.O., OLVAKODE, PALAKKAD.

       39     RAVI PRASAD.C.
              AGED 55 YEARS
              S/O.VISWANATHA MENON, E-7, CHITHRA, BHAGAVATHY
              NAGAR, PUDUSSERY P.O., PALAKKAD - 687 623.

       40     S.UDAYAKUMAR
              AGED 59 YEARS
              S/O.P.SUBRAMANIAN PILLA, ANAYAPPAN CHALLA,
              PAMPAMPALLAM, PUDUSSERY EAST, PALAKKAD - 678 623.

       41     V.K.RAJU
              AGED 56 YEARS
              S/O.V.K.KUNJOONJU, A-16, IL TOWNSHIP, KANJIKODE
              WEST P.O., PALAKKAD - 678 623.

       42     K.KANAKARAJAN
              AGED 57 YEARS
              S/O.V.KUNJU NAIR, 32-JAWAHAR NAGAR, KURUDIKKAD,
              PUDUSSERY, PALAKKAD.

       43     M.K.KESAVADAS
              AGED 58 YEARS
              S/O.N.R.NAIR, PAVITHRAM JAYA VILAS, ELAPPULLY P.O.,
              PALAKKAD - 678 622.
 OP(LC).No.25 OF 2017 and con. Cases

                                      28

       44     K.MANIKKAN
              AGED 59 YEARS
              SOPANAM, NO.8 SREE NAGAR COLONY, KUNNATHUVEEDU,
              PALAKKAD - 678 013.

       45     E.SUMATHY
              AGED 59 YEARS
              S/O.C.GOVINDAN NAIR, SAYOOJYAM, MARUTHA ROAD P.O.,
              PALAKKAD - 678 007.

       46     MANI.K.
              AGED 59 YEARS
              S/O.M.KRISHNAN, KRISHNA NIVAS, PRECOT NEW COLONY,
              CHEDAYAN KALAI, KANJIKODE WEST PALAKKAD.

       47     ACHUTHANKUTTY V
              AGED 59 YEARS
              S/O.VELANDY.C., KATTILE HOUSE, ANAPPARA KOTTEKKAD
              P.O., PALAKKAD, KERALA - 678 732.

       48     MOHANADASAN.K.
              AGED 57 YEARS
              S/O.KARUNAKARAN NAIR.K., NHARAKKOTTIL HOUSE, THENUR
              P.O., PARALI, PALAKKAD.

       49     SURESH KUMAR.M.
              AGED 59 YEARS
              S/O.NARAYANAN, QUARTER NO.B-12, IL TOWNSHIP,
              KANJIKODE WEST P.O., PALAKKAD - 676 623.

       50     JAYASANKAR.P.V.
              AGED 55 YEARS
              S/O.R.SANKARA NARAYANAN, JAYASADAN, KALLEPULLY,
              PALAKKAD - 678 005.

       51     R.VENUGOPALAN
              AGED 51 YEARS
              S/O.K.RAMACHANDRAN NAIR, LALITHAM H.NO.14/872,
              CHEMBALODE, CHANDRANAGAR P.O., PALAKKAD - 678 007.

       52     SARADAMBAL.P.S.
              AGED 59 YEARS
              S/O.SESHAMANI.P.R., 1/784, KALCHETTY STREET,
              KALPATHY P.O., PALAKKAD - 678 003.
 OP(LC).No.25 OF 2017 and con. Cases

                                      29

       53     S.HASSAN
              AGED 57 YEARS
              S/O.M.SYEDMOHAMMED, SINSHA MANZIL, SASTHA NAGAR,
              PUDUSSERY.

       54     M.MURUGANANTHAN
              AGED 57 YEARS
              S/O.K.MARUTHACHALAKOUNDER, SOUPARNIKA, POOLAMPARA,
              WALAYAR P.O., PALAKKAD - 678 624.

       55     MURUKADAS.M.P.
              AGED 55 YEARS
              S/O.T.E.THANKASWAMY MENON, SIVASREE, MUNDUR (VIA),
              VELIKKAD P.O., PALAKKAD - 678 592.


       56     NARAYANANKUTTY.P.
              AGED 59 YEARS
              S/O.APPUKUTTAN.P., 20/248A, G.K.NIVAS, KOLAYAKKODE,
              PUDUSSERY P.O., PALAKKAD - 678 623.

       57     O.PEETHAMBARAN
              AGED 58 YEARS
              S/O.O.KUMARAN VAIDYAR, KRISHNAKRIPA OROTTIL,
              THEKKETHARA, PUDUSSERY P.O., KANJIKODE WEST.

       58     SURESH.M.
              AGED 58 YEARS
              S/O.K.KUMARN NAIR, USHUS, KINASSERY P.O., PALAKKAD
              - 678 701.

       59     A.BHAKTAVALSALAN
              AGED 55 YEARS
              S/O.ANNAMALA PULAVAR, PULAVAR HOUSE, PALAPPURAM
              P.O., OTTAPPALAM, PALAKKAD - 6790103.

       60     M.P.RAMANUNNI
              AGED 53 YEARS
              S/O.P.KRISHNAN NAIR, VANDANAM, HOUSE NO.29, DEVI
              NAGAR, PUDUSSERY, KANJIKODE WEST P.O., PALAKKAD -
              678 623.

       61     K.SURESH KUMAR
              AGED 52 YEARS
              S/O.KRISHNAN NAIR, HARICHANDRANAM, G-2, KAILAS
              NAGAR, PUDUSSERY, PALAKKAD - 678 623.
 OP(LC).No.25 OF 2017 and con. Cases

                                      30

       62     N.SUKUMARAN
              AGED 53 YEARS
              S/O.P.ARAVINDAKSHAN, NAMBALAT HOUSE, (F9),
              BAGAVATHY NAGAR, PUDUSSERY, PALAKKAD,
              KERALA - 678 623.

       63     PREMRAJ.A.K.
              AGED 53 YEARS
              S/O.SREEDHARA PANICKER, QUARTER NO.A/4, IL
              TOWNSHIP, KANJIKODE WEST, PALAKKAD - 678 623.

       64     V.RAMAN
              AGED 54 YEARS
              S/O.V.VELAYUDHAN, VETTAMPARAMBATH HOUSE,
              PUTHURPADAM, PUDUSSERY P.O., PALAKKAD - 678 623.

       65     VIDYASAGAR P.
              AGED 56 YEARS
              S/O.UNNI ALIAS PANJAN P., PADINJAKKARA HOUSE, B-18,
              PAVITHRAM, KAILAS NAGAR, PUDUSSERY P.O., KANJIKODE
              WEST - 678 623.

       66     V.RAJEEV
              AGED 53 YEARS
              S/O.K.V.PANICKER, 20718 PAVITHARAM, KOLAYAKKODE,
              PUDUSSERY P.O., PALAKKAD - 678 623.

       67     P.M.MANIYAN
              AGED 54 YEARS
              S/O.MUKUNTHAMENON, PUNNASSERY HOUSE, D-5 KAILAS
              NAGAR, PUDUSSERY P.O., PALAKKAD - 678 623.

       68     RUGMINI.P.V.
              AGED 58 YEARS
              D/O.P.V.VENKITARAMA IYER, 2/111, NEW KALPATHY,
              PALAKKAD - 678 003.

       69     K.P.SIVANANDAN
              AGED 51 YEARS
              S/O.R.PARAMESWARAN KARTHA, SREESIVAM, KONAGASSERY,
              MOORKATH KALAM, KUTHANUR P.O., PALAKKAD - 678 721.

       70     PRADEEP.K.
              AGED 49 YEARS
              S/O.K.M.AYAPPAN, SREE NILAYAM, UMMINIKULAM,
              KANJIKODE WEST P.O., PALAKKAD - 678 623.
 OP(LC).No.25 OF 2017 and con. Cases

                                      31

       71      BALACHANDRAN.K.K.
               AGED 56 YEARS
               S/O.K.R.KANDAN, KARIPPASSERY HOUSE, PUTURPADAM,
               PUDUSSERY, KANJIKODE WEST, PALAKKAD - 678 623.

       72      R.ASOKKUMAR
               AGED 59 YEARS
               S/O.A.RAMAN KUTTY ASARI, 13/546, SOWPARNIKA
               MANKAVU, PALAKKAD - 678 001.

       73      P.S.SALIMON
               AGED 59 YEARS
               S/O.P.V.SAHADEVAN, HARI SREE, KUNDANIPOTTA
               PUDUSSERY P.O., PALAKKAD - 678 623.

       74      SREEKUMAR.M.P.
               AGED 58 YEARS
               S/O.P.PADMANABHA MANNADIYAR, 8/231, CHAITHANYA,
               MARUTH ROAD P.O., PALAKKAD - 678 007.

       75      K.RAJAN
               AGED 59 YEARS
               S/O.C.KELI, KALIPARAM, KOTTEKKAD P.O., PALAKKAD.

       76      C.SELVARAJ
               AGED 55 YEARS
               S/O.CHINNA SWAMY KOUNDER, KONGOETUPADAM,
               CHEDAYANKALAYI, KANJIKODE WEST, PALAKKAD - 678 623.

       77      M.RADHAKRISHNAN
               AGED 55 YEARS, S/O.MADHAVAN.K., KOOTTALA HOUSE,
               RAMASSERY P.O., ELAPULLY - 678 622.

       78      N.Y.MURALEEDHARAN
               AGED 53 YEARS, S/O.A.BALAN, ULLATILTHODI HOUSE,
               PARUTHIPPULLY P.O., PALAKKAD - 678 575.

       79      ANU RATNAMANI.K.
               AGED 59 YEARS, D/O.NARAYANAN.K., PARAMBILTHODI,
               VALLIKKUNNU NORTH P.O, VIA KADALUNDI NAGARAM,
               MALAPPURAM DISTRICT.

               BY ADV. SRI.RAJIT

RESPONDENTS:
 OP(LC).No.25 OF 2017 and con. Cases

                                      32

       1      UNION OF INDIA
              REPRESENTED BY MINISTRY OF HEAVY INDUSTRIES AND
              PUBLIC ENTERPRISES, DEPARTMENT OF HEAVY INDUSTRY,
              NEW DELHI - 110 011.

       2      STATE OF KERALA
              REPRESENTED BY SECRETARY TO GOVERNMENT, INDUSTRIES
              (J) DEPARTMENT, THIRUVANANTHAPURAM.

       3      CHAIRMAN CUM MANAGING DIRECTOR
              M/S.INSTRUMENTATION LTD., KOTA, RAJASTHAN-324 005.

       4      M/S.INSTRUMENTATION LTD
              KANJIKODE WEST, PALAKKAD - 678 623, REPRESENTED BY
              ITS UNIT HEAD.
              R1 BY ADV. SHRI.P.VIJAYAKUMAR, ASG OF INDIA
              R3-4 BY ADV. SRI.E.K.MADHAVAN
              R3-4 BY ADV. SRI.V.KRISHNA MENON
              R3-4 BY ADV. SMT.P.VIJAYAMMA

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 15-
12-2020,    ALONG    WITH    OP(LC).25/2017(O),    OP(LC).19/2019,
WP(C).34151/2016(T),    WP(C).2514/2017(L),   WP(C).10267/2019(G),
THE COURT ON 16-12-2020 DELIVERED THE FOLLOWING:
 OP(LC).No.25 OF 2017 and con. Cases

                                      33


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                 PRESENT

             THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN

WEDNESDAY, THE 16TH DAY OF DECEMBER 2020 / 25TH AGRAHAYANA, 1942

                      WP(C).No.10267 OF 2019(G)


PETITIONERS:

       1       SURESHCHANDRAN K.
               AGED 59 YEARS
               S/O. APPUNNI NAIR.N.,
               HARITHA HOUSE, NELLIKKAD, PUDUSSERY P.O.,
               PALAKKAD 678623.

       2       K. UNNIKRISHNAN,
               AGED 59 YEARS
               S/O. A. MANI NAIR, KANNAMPARIYARATH HOUSE, ULLAS
               NAGAR, CHEDAYANKALAI, KANJIKODE WEST,
               PALAKKAD 678 623.

       3       S. V. ASOKAN,
               AGED 57 YEARS
               S/O. A, SWAMINATHAN, NATHAN COTTAGE, BEHIND SIVA
               TEMPLE, VADAKKUMANNAM ROAD, MANNARKKAD P.O.,
               PALAKKAD 678 582.

       4       K.B. SUGATHAN,
               AGED 57 YEARS
               S/O. K. BALAKRISHNAN NAIR,
               SREEVALSAM, CHADNRA NAGAR P.O.,
               PALAKKAD , KERALA 678 007.

       5       N. SUDARSANAN,
               AGED 56 YEARS
               S/O. V. SIVADASAN NAIR, 23/534, NANDANAM E -5,
               KAILAS NAGAR, PUDUSSERY P.O.,
               PALAKKAD KERALA 678 623.

       6       RAMANKUTTY T.N.,
               AGED 57 YEARS
               S/O. APPU, THONDAYIL HOUSE, PUDUSSERY P.O.,
               NELLIKKAD, PALAKKAD, KERALA 678 623.
 OP(LC).No.25 OF 2017 and con. Cases

                                      34

       7      R. GOKULDAS,
              AGED 56 YEARS
              S/O. RAGHAVAN. V. DWARAKA, KALLIAMPARA, PARISAKKAL
              P.O., MENONPARA VIA PALAKKAD, KERALA 678 556.

       8      A. RAMACHANDRAN,
              AGED 56 YEARS
              S/O. P. APPUNNI NAIR, ATHIRA HOUSE, PALLAVUR P.O.,
              PALAKKAD 678 688.

       9      K. NARAYANANKUTTY,
              AGED 53 YEARS
              S/O. P.C. KUNCHENZHUTHASSAN, PULACKKAL HOUSE,
              KUTHANUR P.O., KOTHAMANGALAM PALAKKAD KERALA-678721

       10     M.A. THOMAS,
              AGED 59 YEARS
              S/O.M.K. ANDREWS, 24/560, EDEN, ABINVILLA, BHAVAN
              NAGAR, KUNNATHURMEDU P.O. PALAKKAD 678 015.

       11     K. KRISHNAKUMAR,
              AGED 57 YEARS
              S/O. K. KUTTAPPAN, QUARTER NO. B/11,
              INSTRUMENTATION TOWNSHIP, KANJIKODE WEST,
              PALAKKAD 678 623.

       12     N. SURESH,
              AGED 58 YEARS
              S/O.K. NARAYANAN EMBRANDIRI, AMBADI, ELAPPULLY
              ELAPPULLY SOUTH P.O.,
              PALAKKAD, KERALA 678 622.

       13     NARAYANAKUTTY V.K.,
              AGED 57 YEARS
              S/O. VASUDEVAN NAIR, A, SOPANAM F-2,
              KAILASNAGAR, PUDUSSERY, PALAKKAD , KERALA 678 623.

       14     GOVINDAN. N.P.,
              AGED 56 YEARS
              S/O. PAPPU NG., GOVINDAN N.P.,
              NAMBIYATH 1-4, KAILAS NAGAR, PUDUSSERY, P.O.,
              PALAKKAD 678 623.

       15     UNNIKRISHNAN.R.,
              AGED 54 YEARS
              S/O. V. RAGHAVAN NAIR,
              15/295, VRINDAVAN, LAL NAGAR, PUDUPPARIYARAM P.O.,
              PALAKKAD 678 731.
 OP(LC).No.25 OF 2017 and con. Cases

                                      35

       16     P. KRISHNADAS,
              AGED 54 YEARS
              S/O. P. VELU,
              DHARSANAM, NELLIKKAD, PUDUSSERY P.O.,
              PALAKKAD KERALA, 678 623.

       17     M. MURALIKRISHNAN,
              AGED 54 YEARS
              S/O. R. MARIMUTHU PILLAI, NO. 32,
              DEVINAGAR, KURUDIKKAD, PUDUSSERY, PALAKKAD 678 623.

       18     BHANUMATHY K.C.,
              AGED 58 YEARS
              D/O. K.R.CHATHUNNY PANAKKAL HOUSE, PRECOT MILL NEW
              COLONY, KANJIKODE WEST P.O.,
              PALAKKAD 678 623.

       19     T.S. ASOKAKUMAR,
              AGED 57 YEARS
              S/O. T.K. SANAKRAN. T.S., ASOKAKUMAR, THOMMAN
              PARAMBIL HOUSE, OPP. GOVT. COLLEGE CHITTUR,
              CHITTUR.

       20     SANTHA.S.,
              AGED 57 YEARS
              D/O. SANKARAN.T. SRUTHI HOUSE,
              SARAYU NAGAR, CHANDRANAGAR P.O., PALAKKAD 678 007.

       21     PAUL. P.S.,
              AGED 58 YEARS
              S/O. P.M. SKARIA, PERUMPILLIKUNNEL HOUSE,
              CHANDRANAGAR P.O., PIRIVUSALA, PALAKKAD 678 007.

       22     M. BALACHANDRAN,
              AGED 59 YEARS
              S/O. ACHUTHAN NAIR,
              5/36, VISHVAM, OPP. GOVT. COLLEGE, CHITTUR ,
              PALAKKAD 678 104.

       23     K. PUSHPARAJ,
              AGED 56 YEARS
              S/O. KUNJUKOCHU, VII/113, NIRMALYAM, THOTTUPALAM,
              MARUTHA ROAD, P.O., PALAKKAD,
 OP(LC).No.25 OF 2017 and con. Cases

                                      36

       24     REVIKUMAR,A.K.,
              AGED 59 YEARS
              S/O. KOTHA A.K.,
              VIPANCHIKA E-7, KAILAS, NAGAR, PUDUSSERY, P.O.,
              PALAKKAD 678 623.

       25     P.A. BALAKRISHNAN,
              AGED 56 YEARS
              S/O. APPU, E/2, ARUN KRISHNA, BHAGAVATHY, NAGAR,
              PUDUSSERY P.O., PALAKKAD 678 623.

       26     C.R. KANNADASAN,
              AGED 59 YEARS
              S/O. C. RAMAKRISHNAN, SREEMANDIRAM, KALIKAVU ROAD
              MANKARA R.S. P.O. MANKARA, PALAKKAD 678 613.

       27     UNNIKRISHNAN.M.,
              AGED 59 YEARS
              S/O. NARAYANAN NAIR.K. 22/850- PADMASREE INDIRA
              NAGAR, KUNNATHURMEDU P.O.,
              PALAKKAD 678 013.

       28     SAJEEV. S.,
              AGED 57 YEARS
              S/O. SIVARAMAKRISHNAN .K., VADAKKETHARA, KOTTEKKAD
              PALAKKAD 678 732.

       29     T. LALITHA,
              AGED 55 YEARS
              W/O. R VENUGOPALAN LALITHAM, HOUSE, NO. 14/872,
              CHEMBALODE, CHANDRANAGAR P.O.,
              PALAKKAD 678 007.

       30     PRABHAKARAN.C.
              AGED 59 YEARS
              S/O. CHELLAN, ABI NIVAS, MANNATHARA,
              PUTHUPPARIYARAM P.O., PALAKKAD.

       31     SOMAKUMARAN P.V.,
              AGED 59 YEARS
              S/O. P. VELAYUDHAN, DEVADATHAM, SARAYU NAGAR,
              CHANDRA NAGAR, P.O., PALAKKAD 7.

       32     K. VELAYUDHAN,
              AGED 59 YEARS
              S/O. RAMAN.P., VIDHYA NIVAS, HOSUE NO. 75,
              JAWAHAR NAGAR, KURUDKKAD, KANJIKODE WEST P.O.,
              PALAKKAD 678 623.
 OP(LC).No.25 OF 2017 and con. Cases

                                      37

       33     SIVASANKARAN.P.,
              AGED 57 YEARS
              S/O. GOPALA KRISHNA MENON, SIVA SYLAM EDATHARA
              P.O., PALAKKAD.

       34     M. MOHANAKRISHNAN,
              AGED 59 YEARS
              S/O. N.P. KARUNAKARAN NAIR, ANUGRAHA, MYTHRI NAGAR,
              YAKKARA P.O.,
              PALAKKAD 678 701.

       35     T. MOHANAN,
              AGED 59 YEARS
              S/O. K. APPUNNI,
              THEKKATH HOUSE, KONGATTUPADAM, CHEDAYANKALAI,
              KANJIKODE PALAKKAD.

       36     V. SHANMUGHAN,
              AGED 56 YEARS
              S/O. VELAYUDHAN, CHENAN PURA, INDUSTRIAL ESTATE
              P.O., OLVAKODE , PALAKKAD.

       37     RAVI PRASAD. C.,
              AGED 55 YEARS
              S/O. VISWANATHA MENON, E-7, CHITHRA, BHAGAVATHY
              NAGAR, PUDUSSERY P.O. PLAKKAD 678 623.

       38     S. UDAYAKUMAR,
              AGED 59 YEARS
              S/O. P. SUBRAMANINAN PILLA,
              ANAYAPPAN CHALLA,
              PAMPAMPALLAM, PUDUSSERY EAST, PALAKKAD 678 623.

       39     V.K. RAJU,
              AGED 56 YEARS
              S/O. V.K. KUNJOONJU A-16, IL, TOWANSHIP, KANJIKODE
              WEST P.O.,
              PALAKKAD 678 623.

       40     K. KANAKARAJAN,
              AGED 57 YEARS
              S/O. V. KUNJU NAIR, 32 JAWAHAR NAGAR, KURUDIKKAD,
              PUDUSSERY PALAKKAD.
 OP(LC).No.25 OF 2017 and con. Cases

                                      38

       41     M. KESAVA DAS,
              AGED 58 YEARS
              S/O. N.R. NAIR,
              PAVITHRAM JAYA VILAST, ELAPPULLY P.O.,
              PALAKKAD 678 622.

       42     K. MANIKKAM,
              AGED 59 YEARS
              SOPANAM, NO. 8 SREE NAGAR COLONY, KUNNATHUVEEDU,
              PALAKKAD 678013.

       43     E. SUMATHY,
              AGED 59 YEARS
              S/O. C. GOVINDAN NAIR, SAYOOJAYAM MURUTHA ROAD,
              P.O., PALAKKAD 678 007.

       44     MANI.K.
              AGED 59 YEARS
              S/O. M. KRISHNAN, KRISHNA NIVAS, PRECOT NEW COLONY,
              CHEDAYAN KALAI, KANJIKODE WEST PALAKKAD.

       45     ACHUTHANKUTTY.V.,
              AGED 59 YEARS
              S/O. VELANDY.C., KATTILE HOUSE, ANAPPANRA KOTTEKKAD
              P.O.,'PALAKKAD KERALA 678 732.

       46     MOHANA DASAN.K.,
              AGED 57 YEARS
              S/O. KARUNAKARAN NAIR.K., NHARAKKOTTIL HOUSE,
              THENUR P.O.,
              PARALI,. PALAKKAD.

       47     SURESH KUMAR. M.,
              AGED 59 YEARS
              S/O. NARAYANAN, QUARTER NO. B-12, IL TOWNSHIP
              KANJIKODE WEST P.O., PALAKKAD 678 623.

       48     JAYASANKAR.P.V.,
              AGED 55 YEARS
              S/O. R SANKARA NARAYANAN, JAYASADAN, KALLEPULLY
              PALAKKAD 678 005.

       49     R. VENUGOPALAN,
              AGED 59 YEARS
              S/O. K. RAMA CHANDGRAN NAIR,
              LALITHAM H., NO. 14/872, CHEMBALODE, CHANDRANAGAR
              P.O., PALAKKAD 678 007.
 OP(LC).No.25 OF 2017 and con. Cases

                                      39

       50     SARADAMBAL.P.S.,
              AGED 59 YEARS
              S/O. SESHAMANI P.R.,1/784, KALCHETTY STREET,
              KALPATHY P.O.,
              PALAKKAD 678 003.

       51     S. HASSAN,
              AGED 57 YEARS
              S/O. M. SYEDMOHAMMED, SINSHA MANZIL, SASTHANGAR
              PUDUSSERY.

       52     M. MURUGANANTHAN,
              AGED 57 YEARS
              S/O. K. MANUTHACHALAKOUNDER, SOUPARNIKA,
              POOLAMPARA, WALAYAR P.O.,
              PALAKKAD 678 624.

       53     MURUKADAS M.P.
              AGED 55 YEARS
              S/O. T.E. THANAKSWAMY MENON, SIVASREE MUNDUR VIA,
              VELIKKAD P.O.,
              PALAKKAD 678 592.

       54     O. PEETHAMBARAN,
              AGED 58 YEARS
              S/O. O.KUMARAN VAIDYAR,
              KRISHNAKRIPA OROTTIL, THEKKETHARA, PUDUSSERY P.O.,
              KANJIKODE WEST.

       55     SURESH.M.,
              AGED 58 YEARS
              S/O. K. KUMARAN NAIR, USHUS, KINASSERY P.O.,
              PALAKKAD 678 701.

       56     SREEKUMAR.M.P.,
              AGED 58 YEARS
              S/O. P PADMANABHA MANNADIYAR 8/231, CHAITHANYAM,
              MARUTH ROAD P.O., PALAKKAD 678 007.

       57     K. RAJAN,
              AGED 59 YEARS
              S/O. C. KELI, KALIPARA, KOTTEKKAD P.O.,
              PALAKKAD

       58     ANU RATNAMANI.K.,
              AGED 59 YEARS
              D/O. NARAYANAN.K., PARABILTHODI, VALLIKKUNNU NORTH
              P.O., VIA KADALUNDI NAGARAM, MALAPPURAM DISTRICT.
 OP(LC).No.25 OF 2017 and con. Cases

                                      40

               BY ADV. SRI.RAJIT

RESPONDENTS:

       1       UNION OF INDIA
               REPRESENTED BY MINISTRY OF HEAVY INDUSTRIES AND
               PUBLIC ENTERPRISES, DEPARTMENT OF HEAVY INDUSTRY
               NEW DELHI 110 011

       2       STATE OF KERALA
               REPRESENTED BY SECRETARY TO GOVERNMENT, INDUSTRIES
               J DEPARTMENT, THIRUVANANTHAPURAM.

       3       CHAIRMAN CUM MANAGING DIRECTOR
               M/S. INSTRUMENTATION LIMITED, KOTA, RAJASTHAN
               324005.

       4       M/S. INSTRUMENTATION LIMITED,
               KANJIKODE WEST, PALAKKAD 678 623 REPRESENTED BY ITS
               UNIT HEAD.

               R1 BY ADV. SHRI.P.VIJAYAKUMAR, ASG OF INDIA
               R3 BY ADV. SMT.J.SURYA
               R3-4 BY ADV. SMT.P.VIJAYAMMA
               R3-4 BY ADV. SRI.V.KRISHNA MENON

OTHER PRESENT:
             GP SUNIL KURIAKOSE

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 15-
12-2020,    ALONG   WITH    OP(LC).25/2017(O),   OP(LC).19/2019,
WP(C).34151/2016(T), WP(C).2514/2017(L), WP(C).3107/2019(K), THE
COURT ON 16-12-2020 DELIVERED THE FOLLOWING:
 OP(LC).No.25 OF 2017 and con. Cases

                                      41




                            ANU SIVARAMAN, J.
                 = = = = = = = = = = = = = = = = =
                O.P.(LC) Nos.25 of 2017 & 19 of 2019,
               W.P.(C).Nos.34151 of 2016, 2514 of 2017,
                    10267 of 2019 and 3107 of 2019
                = = = = = = = = = = = = = = = = = = =
               Dated this the 16th day of December, 2020

                               JUDGMENT

1. Heard the learned counsel for the petitioner in O.P.(LC) Nos.25 of 2017 and 19 of 2019, the learned counsel for the petitioners in the writ petitions, the learned Assistant Solicitor General of India and the learned Government Pleader.

2. O.P.(LC) No.25 of 2017 is filed challenging Exhibit P15 award passed in ID No.5 of 2013 by the Central Government Industrial Tribunal cum Labour Court, Ernakulam. It is contended by the petitioner in OP(LC) No.25 of 2017 that the company is registered under the Companies Act, 1956 with its registered office at Kota in the State of Rajasthan. It has a unit at Palakkad. It is stated that a settlement revising pay and benefits of the employees of the Palakkad unit from 1.1.1992 to 31.12.1996 was signed between the management and unions in June 1999. Pending negotiations, the management had paid recoverable advance to the employees OP(LC).No.25 OF 2017 and con. Cases 42 against the pay revision benefits. It is stated that by the time the settlement was arrived at in June 1999, the pay revision for 1997 also became due. Settlement regarding 1997 pay revision was arrived at and signed only on 3.8.2009 and the pay revision was implemented prospectively only with effect from 23-2-2009. It is stated that in the meanwhile, the company was declared as a sick unit and a scheme for rehabilitation was pending consideration before the BIFR. The unions filed W.P.(C).No.461 of 2010 before this Court challenging the steps taken to recover the amounts paid as advance from the terminal benefits of retiring employees. This Court directed the Regional Labour Commissioner (Central) Cochin to conciliate the matter. When the conciliation failed, the dispute was referred to Central Government Industrial Tribunal cum Labour Court.

3. The dispute referred was whether the action of the management of M/s.Instrumentation Limited, Palakkad in recovering the advance paid to the employees from their terminal benefits is justified or not?, If not, what reliefs the employees are entitled to? The Tribunal, after hearing the parties, rendered Exhibit P15 award, which is under challenge.

OP(LC).No.25 OF 2017 and con. Cases 43

4. It is contended by the learned counsel for the petitioner that the 2nd respondent erred in not considering the specific contention that the amounts disbursed were refundable advances and that there were no arrears in respect of the 1997 Pay Revision against which such refundable advances could have been adjusted. It is stated that the company had been declared as a sick Industrial Unit and the BIFR order dated 25.2.2010 specified that benefits of the 1997 wage revision would be applicable only with effect from 23.3.2009 as had been stated by the Central Government. It is stated that Clause 13 of the settlement dated 3.8.2009 specifically refers to adjustable ad hoc payments/advances and recoverable advances. It is, therefore, contended that the amounts were liable to be recovered from the amounts due to the employees in view of the fact that there were no arrears from which adjustments could have been effected. It is further contended that in view of the settlement between the parties, the Tribunal could not have examined the issue as there was no industrial dispute as defined under Section 2(k) of the ID Act which could have been decided by the Tribunal. It is stated that in the facts of the case, the findings and the direction in the award negating the recovery of advances from terminal benefits of the employees was completely unsustainable in law. OP(LC).No.25 OF 2017 and con. Cases 44

5. O.P.(LC) No.19 of 2019 is filed by the Management challenging Exhibit P3 order passed by the 2 nd respondent in a claim petition filed under Section 33 C (2) of the Industrial Disputes Act, 1947 read with Rule 62(2) of Industrial Disputes (Central) Rules, 1957. The claim petition was filed challenging the recovery of advances granted by the Management to the employees of the company from the gratuity and other payments due to the employees. It is stated that Exhibit P2 objection had been preferred by the company stating that the claim could not have been raised under Section 33 C (2) of the ID Act and that the recovery was in respect of refundable advances granted in anticipation of a wage revision. It is stated that since arrears of wage revision could not be granted to the employees due to the financial condition of the company, the amounts disbursed as refundable advances were liable to be recovered from them. It is stated that placing reliance on the award in I.D.No.5/2013 which was already stayed by this Court in OP(LC) No.25/2017, Exhibit P3 order was passed directing the disbursement of amounts recovered from the employees. It is submitted by the learned counsel for the petitioner in OP(LC) No.19/2019 that the reliance placed on the award was erroneous since the award was at the relevant time under orders of stay before this Court. It was, therefore, the specific case of the OP(LC).No.25 OF 2017 and con. Cases 45 management that an order as sought for could not have been rendered .

6. The captioned writ petitions are filed by the employees. W.P. (C).No.34151/2016 was filed directing the respondents to pay the pay revision arrears of the petitioners in respect of the 1992 and 1997 pay revisions. W.P.(C).No.2514/2017 was filed seeking the payment of gratuity, PF and other retirement benefits of the petitioners from the fund allotted by the Government of India and for a direction to the 5 th respondent to take over the liability of the petitioners' dues from the employer company. W.P.(C).No.3107/2019 was filed seeking payment of 1992 and 1997 pay revision arrears and for the benefits of the 2007 and 2017 pay revision arrears. There was a further prayer to direct the 4th respondent to refrain from initiating recovery of advance paid to the petitioners. Further prayers seeking payment of monetary benefits due as also payment of gratuity taking into account earlier temporary service were raised in the said writ petition. While W.P. (C).No.10267/2019 was filed seeking the benefit of VRS/VSS package extended to the employees of the Kota unit of the management and directing the 2nd respondent to keep in abeyance the taking over of the assets of Instrumentation Ltd, Palakkad till amounts necessary to cover the benefits to the petitioners in terms of Ext.P1 are made available.

OP(LC).No.25 OF 2017 and con. Cases 46

7. W.P.(C).Nos.34151 of 2016 and 2514 of 2017 were initially disposed of by judgment dated 7.4.2017 directing the terminal benefits to be released to the petitioners within four months from the date of receipt of a copy of the judgment. On a review petition being filed, the judgment was reviewed and recalled. The writ petitions were posted for re-hearing. Thereafter, an interim order was passed recording the submission of the management that no recovery was made from the Provident Fund and that recovery was effected from gratuity payable to the employees. It was, therefore, directed that the amounts recovered/adjusted from the gratuity shall be deposited in a separate fixed deposit account with a nationalised bank and the question regarding admissibility of recovery/adjustment from the gratuity will be considered in the writ petitions. Thereafter, the writ petitions were heard along with the OP(LC)s and the connected cases.

8. The primary question which requires consideration by this Court is whether there is any material irregularity or illegality in the award passed by the Central Government Industrial Tribunal cum Labour Court and whether the management is justified in effecting recovery from the gratuity payable to the employees, who had OP(LC).No.25 OF 2017 and con. Cases 47 retired from service. The challenge against the award of the Tribunal is essentially on the ground that the factual aspects of the matter have not been properly considered by the Tribunal. It is not in dispute before me that pursuant to the conciliation conducted on the directions of this Court, the dispute had been referred to the Tribunal for an adjudication on the question whether the amounts allegedly paid as refundable advances could be withheld from the terminal benefits of the employees. It is not in dispute before me that the parties were put on notice and their contentions were considered with reference to the materials produced before the award was passed by the Tribunal. This Court, considering a challenge to an Award of the Industrial Tribunal either in judicial review or in exercise of its supervisory jurisdiction is not expected to re-visit the factual aspects of the matter or attempt a re- appreciation of the material relied on by the Tribunal.

9. The decisions of the Apex Court in Atlas Cycle Ltd v. Kitab Singh [2013(1) KLT Suppl.88(SC)], Pepsico India Holding Private Ltd.v. Krishna Kant Pandey [(2015) 4 SCC 270] and General Manager, Electrical Rengali Hydro Electric Project, Orissa v. Giridhari Sahu [2019(3) KLT 3081 (SC)] are some of the recent decisions, which are authority on point.

OP(LC).No.25 OF 2017 and con. Cases 48

10. It is contended by the learned counsel for the petitioners that the Tribunal has proceeded on the basis of W3 settlement between the parties dated 3.8.2009. It is submitted that thereafter, Exhibit P13 (in OP(LC) No.25/2017) proceedings had been generated before the BIFR in which the Unions were also participants. It is submitted that the proceedings dated 26.3.2010 would show that the provisions of W3 settlement dated 3.8.2009 stood modified by the proceedings before the BIFR. It is contented that the said aspect of the matter had not been considered while passing the award in ID.No.5/2013.

11.The learned counsel appearing for the employees, would, on the other hand, contend that a perusal of the award would show that Exhibit P13 (in OP(LC) No.25/2017) had not been produced before the Labour Court. All the contentions taken by the Management had been specifically considered before the order was passed. It is submitted that even de hors any finding as to the payment of arrears of the 1992 and 1997 pay revisions, the employees would be entitled for the refundable advances and that there is nothing in Exhibit P13 which directs any recovery from the advances paid. The further contention in OP(LC)No.19/2019 is to the effect that in view OP(LC).No.25 OF 2017 and con. Cases 49 of the fact that the award in I.D.No.5/2013 was under orders of stay, the Tribunal was not justified in having issued the directions purportedly in terms of Section 33(C)(2) of the Industrial Disputes Act.

12.Having considered the contentions advanced on either side and having perused the award, I am of the opinion that the Award in ID No.5/2013 is not vitiated by any perversity or substantial illegality so as to make it amenable to interference under judicial review. The specific contention of the management was that the advances were recoverable and since the payment of benefits under the 1992 and 1997 pay revisions were held in abeyance, the amounts advanced are liable to be recovered from the retirement benefits due. The Tribunal considered the arguments of the parties and specifically took note of W3 settlement dated 3.8.2009. the contention of the management that the order of the BIFR prevented the payment of the amounts was also considered by the Tribunal. However, a finding was rendered on the facts and the material before the Tribunal that the parties are governed by W3 settlement and no recovery was possible or justified. In the above factual situation, I am of the opinion that since all the contentions of the parties have been specifically adverted and considered by the Tribunal, the OP(LC).No.25 OF 2017 and con. Cases 50 challenge raised to the award in I.D.No.5/2013 is not sustainable. O.P.(LC) No.25/2017 is therefore liable to be dismissed. Since the order under challenge in O.P.(LC).No.19/2019 is one issued relying on the award in I.D.No.5/2013, I am of the opinion that the challenge raised to the same is not liable to succeed.

13.Resultantly, the recovery of the amounts paid as recoverable advance would be rendered unjustifiable. It is not in dispute that the gratuity is payable to the employees of the management under the provisions of the Payment of Gratuity Act. It is trite law that the gratuity can be withheld or withdrawn only in the circumstances as provided in the Act Sub-section 6 of Section 4 of the Payment of Gratuity Act provides the circumstances under which gratuity can be withheld or forfeited by the employer. Section 4(6) reads as follows:-

"(6) Notwithstanding anything contained in sub-section (i),
(a) the gratuity of an employee, whose services have been terminated for any act, wilful omission or negligence causing any damage or loss to, or destruction of, property belonging to the employer, shall be forfeited to the extent of the damage or loss so caused.
(b) the gratuity payable to an employee 1[may be wholly or partially forfeited].
(i) if the services of such employee have been terminated for his riotous or disorderly conduct or any other act of violence on his part; or
(ii) if the services of such employee have been terminated for any act which constitutes an offence involving moral turpitude, provided that such offence is committed by him in the course of his employment. "

OP(LC).No.25 OF 2017 and con. Cases 51

14.In the admitted facts and circumstances of the instant case, there is no allegation, whatsoever, which can be relatable to the reasons referable to Section 4(6) for a lawful withholding or forfeiture of gratuity or any part thereof. In the above circumstances, I am of the opinion that the action of the respondents in withholding amounts from the gratuity due to the employees on the ground that such amounts represent refundable advances cannot be countenanced. The respondents are duty bound to release the amounts which have been withheld by them from the gratuity and deposited in a separate account pursuant to directions of this Court to the employees as directed by the Tribunal.

15.The prayers in the writ petitions are with regard to the payment of wage revision arrears to the employees of the 1 st respondent. It is pointed out by the learned counsel for the 2 nd respondent that the company has been declared as a sick industrial unit and that the matter was pending before the BIFR. It is stated that on the basis of the orders issued by the Central Government, the BIFR has approved a revival package which binds the company as well as the Government. It is stated that in view of the specific directions contained in the rehabilitation package with regard to the implementation of the pay revisions and the grant of arrears with OP(LC).No.25 OF 2017 and con. Cases 52 prospective effect, the prayers raised in the writ petition are completely misconceived.

16.Having considered the contentions advanced on either side, I am of the opinion that the grievances of the employees with regard to the arrears of wage revision are to be raised by them before the State Government, in the case of any take over by the State Government. In the unfortunate event of the closure of the company also, the interests of the employees and their claims for the arrears of the wage revisions is liable to be addressed and protected in accordance with law.

17.In the result, OP(LC) Nos.25 of 2017 and 19 of 2019 are dismissed. The writ petitions are closed leaving open the contentions of the petitioners to be considered in appropriate proceedings. The amount withheld from the petitioners' gratuity will be released to them without delay. It is submitted by the learned counsel appearing for the employees that a Contempt of Court Case as COC No.1767/2020 is already pending before this Court seeking compliance of the judgment dated 6.2.2020. In view of the fact that this judgment is being rendered after the review of the judgment dated 6.2.2020 and since the directions being issued are OP(LC).No.25 OF 2017 and con. Cases 53 substantially the same, the direction for payment of amounts to the employees is to be carried out forthwith without further delay.

Sd/-

Anu Sivaraman, Judge sj OP(LC).No.25 OF 2017 and con. Cases 54 APPENDIX OF OP(LC) 25/2017 PETITIONER'S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE MEMORANDUM OF SETTLEMENT DATED 18.01.1988.
EXHIBIT P2 TRUE COPY OF THE MEMORANDUM OF SETTLEMENT DATED 23.04.1990 EXHIBIT P3 TRUE COPY OF THE ORDER DATED 19.01.1994.
EXHIBIT P4 TRUE COPY OF THE LETTER DATED 13.04.1996.
EXHIBIT P5 TRUE COPY OF THE LETTER DATED 15.04.1996.
EXHIBIT P6 TRUE COPY OF THE ORDER DT. 24.03.1999 ALONG WITH COPY OF THE APPROVED SANCTIONED SCHEME(WITHOUT THE ANNEXURES - 1 TO VII THEREWITH).
EXHIBIT P7 TRUE COPY OF THE OFFICE MEMORANDUM DATED 25.06.1999.

EXHIBIT P8 TRUE COPY OF THE MEMORANDUM OF SETTLEMENT DATED 26.06.1999.

EXHIBIT P9 TRUE COPY OF THE OFFICE MEMORANDUM DATED 11.02.2004.

EXHIBIT P10 TRUE COPY OF THE OFFICE MEMORANDUM DATED 09.11.2006.

EXHIBIT P11 TRUE COPY OF THE LETTER DATED 23.02.2009. EXHIBIT P12 TRUE COPY OF THE MEMORANDUM OF SETTLEMENT DATED 03.08.2009.

EXHIBIT P13 TRUE COPY OF THE ORDER DATED 25.02.2010 ALONGWITH THE MDRS(WITHOUT ANNEXURES I TO VII THEREOF).

EXHIBIT P14 TRUE COPY OF THE ORDER DATED 03.12.2012. EXHIBIT P15 TRUE COPY OF THE AWARD DATED 7.10.2016. RESPONDENT'S/S EXHIBITS: NIL OP(LC).No.25 OF 2017 and con. Cases 55 APPENDIX OF OP(LC) 19/2019 PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE PETITION DATED 21.7.2015.
EXHIBIT P2 TRUE COPY OF THE OBJECTION DATED 17.12.2015.

EXHIBIT P3 TRUE COPY OF THE ORDER DATED 7.5.2019 PASSED BY THE SECOND RESPONDENT.

EXHIBIT P4 TRUE COPY OF THE INTERIM ORDER DATED 18.8.2017 IN OP(LC) NO.25 OF 2017.

EXHIBIT P4(a) TRUE COPY OF THE INTERIM ORDER DATED 28.9.2017 IN OP(LC) NO.25 OF 2017.

RESPONDENT'S/S EXHIBITS: NIL OP(LC).No.25 OF 2017 and con. Cases 56 APPENDIX OF WP(C) 34151/2016 PETITIONER'S/S EXHIBITS:

EXHIBIT P1 A TRUE COPY OF THE PAY REVISION ORDER OF THE YEAR 1992 EXHIBIT P2 A TRUE COPY OF THE PAY REVISION ORDER OF THE YEAR 1997 EXHIBIT P3 A TRUE COPY OF THE JUDGMENT DATED 02.01.2014 IN WRIT APPEAL NO. 401/98 EXHIBIT P4 A TRUE COPY OF THE JUDGMENT IN SLP NO.
11892/2014

EXHIBIT P5 A TRUE COPY OF THE JUDGMENT IN REVIEW PETITION NO. 2031/2014 EXHIBIT P6 A TRUE COPY OF THE NEWS ITEM PUBLISHED IN MALAYALA MANORAMA DAILY DATED 01.12.2016.

RESPONDENT'S/S EXHIBITS:

EXHIBIT R1              NIL.

EXHIBIT R1 A            TRUE COPY OF THE OFFICE MEMORANDUM DATED
                        25.06.1999.

EXHIBIT R1 B            TRUE COPY OF THE OFFICE MEMORANDUM DATED
                        11.02.2004.

EXHIBIT R1 C            TRUE COPY OF THE OFFICE MEMORANDUM DATED
                        09.11.2006.

EXHIBIT R1 D            TRUE COPY OF THE LETTER DATED 23.02.2009.

EXHIBIT R1 E            TRUE COPY OF THE ORDER/PROCEEDINGS DATED
                        25.02.2010 ALONG WITH MDRS (WITHOUT
                        ANNEXURES II TO VII THEREOF).

EXHIBIT R1 F            COPY OF ANNEXURE I ATTACHED TO EXT.R1(E).

EXHIBIT R1 G            TRUE COPY OF THE ORDER DATED 28.02.2000

ISSUED BY THE DEPARTMENT OF HEAVY INDUSTRY, GOVERNMENT OF INDIA.

OP(LC).No.25 OF 2017 and con. Cases 57 EXHIBIT R1 H TRUE COPY OF THE OFFICE ORDER NO.5(1)/2016- PE-VIII DATED 08.12.2016 ISSUED BY THE DEPARTMENT OF HEAVY INDUSTRY, GOVERNMENT OF INDIA.

EXHIBIT R1 I TRUE COPY OF THE CIRCULAR NO.IL/CPD-

1/135/PR/2009-10 DATED 13.10.2009 ISSUED BY INSTRUMENTATION LTD.

EXHIBIT R1 J TRUE COPY OF THE ORDER DATED 30.10.2017 PASSED BY THE HON'BLE COURT IN RP NO.627 OF 2017 IN WPC NO.34151 OF 2016.

EXHIBIT R1 K TRUE COPY OF THE STATEMENT FILED BY THE COMPANY AS DIRECTED BUY THIS HON'BLE COURT VIDE ORDER DATED 30.10.2017.

EXHIBIT R1 L TRUE COPY OF THE SETTLEMENT DATED 12.04.2012.

EXHIBIT R1 M TRUE COPY OF THE RESOLUTION NO.178.21. EXHIBIT R1 N TRUE COPY OF THE CIRCULAR DATED 16.01.1989. OP(LC).No.25 OF 2017 and con. Cases 58 APPENDIX OF WP(C) 2514/2017 PETITIONER'S/S EXHIBITS:

EXHIBIT P1 A TRUE COPY OF THE NOTICE DATED 08/12/2016 OF CMD.
EXHIBIT P2 A TRUE COPY OF THE CIRCULAR DATED 19/12/2016.
EXHIBIT P3 A TRUE COPY OF THE PRESS NOTIFICATION DATED 13/01/2017.
EXHIBIT P4 A TRUE COPY OF THE PETITION DATED 17/12/2016 SUBMITTED BY THE ASSOCIATION.
RESPONDENT'S/S EXHIBITS:
EXHIBIT R1              NIL.

EXHIBIT R1(A)           TRUE COPY OF THE OFFICE MEMORANDUM DATED
                        25/06/1999.

EXHIBIT R1(B)           TRUE COPY OF THE OFFICE MEMORANDUM DATED
                        11/02/2004.

EXHIBIT R1(C)           TRUE COPY OF THE OFFICE MEMORANDUM DATED
                        09/11/2006.

EXHIBIT R1(D)           TRUE COPY OF THE LETTER DATED 23/02/2009.

EXHIBIT R1(E)           TRUE COPY OF THE ORDER/PROCEEDINGS DATED
                        25/02/2010 ALONG WITH MDRS (WITHOUT
                        ANNEXURES II TO VII THEREOF)

EXHIBIT R1(F)           COPY OF ANNEXURE I ATTACHED TO EXT.R1(E).

EXHIBIT R1(G)           TRUE COPY OF THE ORDER DATED 28/02/2000
ISSUED BY THE DEPARTMENT OF HEAVY INDUSTRY, GOVERNMENT OF INDIA.
EXHIBIT R1(H) TRUE COPY OF THE OFFICE ORDER NO.5(1)/2016- PE-VIII DATED 08/12/2016 ISSUED BY THE DEPARTMENT OF HEAVY INDUSTRY, GOVERNMENT OF INDIA.
OP(LC).No.25 OF 2017 and con. Cases 59 EXHIBIT R1(I) TRUE COPY OF THE CIRCULAR NO. IL/CPD-
1/136/P&R/2009-10 DATED 13/10/2009 ISSUED BY INSTRUMENTATION LIMITED.
EXHIBIT R1(J) TRUE COPY OF THE ORDER DATED 30/10/2017 PASSED BY THE HON'BLE COURT IN RP NO.841/2017 IN WPC NO.2514/2017.
EXHIBIT R1(K) TRUE COPY OF THE STATEMENT FILED BY THE COMPANY AS DIRECTED BY THIS HON'BLE COURT VIDE ORDER DATED 30/10/2017.
EXHIBIT R1(L) TRUE COPY OF THE SETTLEMENT DATED 12/04/2017.
OP(LC).No.25 OF 2017 and con. Cases 60 APPENDIX OF WP(C) 3107/2019 PETITIONER'S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE VRS/VSS SCHEME APPROVED BY THE 3RD RESPONDENT DATED 19/12/2016.
EXHIBIT P2 TRUE COPIES OF THE PAY REVISIONS OF 1992.
EXHIBIT P3 TRUE COPIES OF THE PAY REVISIONS OF 1997.
EXHIBIT P4 THE ORDERS ISSUED BY THE 4TH RESPONDENT.
EXHIBIT P5 TRUE COPY OF THE AWARD DATED 07/10/2016 OF THE TRIBUNAL.
EXHIBIT P6 TRUE COPY OF THE MEMORANDUM OF SETTLEMENT DATED 03/08/2009.
EXHIBIT P7 TRUE COPY OF THE JUDGMENT DATED 02/01/2014 IN WRIT APPEAL NO.401/98.
EXHIBIT P8 TRUE COPIES OF THE JUDGMENT IN SLP NO.11892/2014.
EXHIBIT P9 TRUE COPIES OF THE ORDER DATED 23/09/2014 IN REVIEW PETITION NO.2031/2014.
EXHIBIT P10 TRUE COPY OF THE JUDGMENT DATED 07/04/2017 IN W.P.(C) N.34151/2016.
EXHIBIT P11 TRUE COPY OF THE ORDER NO.GO(MS) NO.52/2018/ID DATED 20/07/2018 ISSUED BY THE 2ND RESPONDENT.
EXHIBIT P12 TRUE COPY OF THE LETTER DATED 05/10/2018 ISSUED BY THE 2ND RESPONDENT.
EXHIBIT P13 TRUE COPY OF THE STATEMENT ISSUED BY THE EMPLOYER IN RESPECT OF THE AMOUNT PAYABLE TO THE PETITIONERS EXHIBIT P14 TRUE COPY OF THE DOCUMENT SHOWING THE ADJUSTMENT OF THE AMOUNTS PAYABLE TO THE PETITIONERS EXHIBIT P15 TRUE COPY OF THE REPRESENTATION FILED BY THE PETITIONERS OP(LC).No.25 OF 2017 and con. Cases 61 EXHIBIT P16 TRUE COPY OF THE PERFORMA OF THE UNDERTAKING RESPONDENT'S/S EXHIBITS:
EXHIBIT R3(A): TRUE COPY OF THE JUDGMENT DATED 07/04/2017 IN WPC.NO.34151 OF 2016.
EXHIBIT R3(B): TRUE COPY OF THE ORDER DATED 30/10/2017 PASSED BY THE HON'BLE HIGH COURT IN RP.NO.627 OF 2017 IN WPC.NO.34151 OF 2016 & R.P.NO.841 OF 2017 IN WPC.NO.2514 OF 2017.
EXHIBIT R3(C): TRUE COPY OF THE ORDER DATED 20/11/2017 PASSED BY THE HON'BLE HIGH COURT IN RP.NO.627 OF 2017 IN WPC.NO.34151 OF 2016 & R.P.NO.841 OF 2017 IN WPC.NO.2514 OF 2017.
EXHIBIT R3(D): TRUE COPY OF THE ORDER DATED 18/08/2017 IN OP(LC) NO.25/2017 PASSED BY THE HON'BLE HIGH COURT.
EXHIBIT R3(E): TRUE COPY OF THE ORDER DATTED 28/09/2017 IN OP(lC).NO.25/2017 PASSED BY THE HON'BLE HIGH COURT.
EXHIBIT R3(F): TRUE COPY OF HE JUDGMENT DATED 21/12/2018 IN WPC.NO.8036 OF 2017 PASSED BY THE HON'BLE HIGH COURT.
EXHIBIT R3(G): TRUE COPY OF THE DPE GUIDELINES NO.2(10)/2013-DPE(WC)-GL-XIII/13 DATED 30/04/2013.
OP(LC).No.25 OF 2017 and con. Cases 62 APPENDIX OF WP(C) 10267/2019 PETITIONER'S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE COMMUNICATION DATED 19.12.2016 OF THE KOTA UNIT OF THE IL COMPANY.

EXHIBIT P2 TRUE COPY OF THE ORDER DATED 20.7.2018 ISSUED BY THE 2ND RESPONDENT.

EXHIBIT P3 TRUE COPY OF THE LETTER DATED 5.10.2018 ISSUED BY THE 2ND RESPONDENT.

EXHIBIT P4 TRUE COPY OF THE COMMUNICATION RECEIVED BY ONE OF THE PETITIONER UNDER THE RIGHT TO INFORMATION ACT.

EXHIBIT P5 A CHART SHOWING THE BENEFITS PAID TO AN EMPLOYEE FROM THE TA UNIT AND THAT OF THE PALAKKAD UNIT EXHIBIT P6 TRUE COPY OF THE LIST MAINTAINED BY THE RESPONDENTS SHOWING THE LIST OF EMPLOYEES OF HE 4TH RESPONDENT AS ON 17.9.2014.

RESPONDENT'S EXHIBITS:

EXHIBIT R3(a) TRUE COPY OF THE DPE GUIDELINES DATED 30/4/2013.
EXHIBIT R3(b) TRUE COPY OF THE LETTER DATED 23/2/2009 ISSUED BY THE DHI/CENTRAL GOVT.
EXHIBIT R3(c) TRUE COPY OF THE ORDER DATED 30/10/2017 PASSED BY THE HON'BLE HIGH COURT IN RP NO.627 OF 2017 IN WPC NO.34151 OF 2016 AND R.P.841 OF 2017 IN WPC NO.2514 OF 2017 True copy PS to Judge