Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 22 in The M.P. Co-Operative Tribunal Regulations, 2000 22. Dress for Chairman and departmental members. (1)The Chairman and departmental members, if any, shall wear white shirt, white band, black coat, white striped or gray trousers and gown.
