Delhi High Court - Orders
The Employees State Insurance ... vs Anil Katyal & Ors on 4 October, 2023
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
$~64 & 31
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 12135/2023, CM APPL. 47696/2023&CM APPL.
47697/2023
THE EMPLOYEES STATE INSURANCE CORPORATION
..... Petitioner
Through: Mr. Manish Kumar Saran with
Mr.Satya Prakash Sharan, Advocates.
Mr. Zoheb Hossain, Advocate.
versus
ANIL KATYAL & ORS. ..... Respondents
Through: Mr. Gautam Narayan with Mr.Prateek
Dhanda, Advocates.
+ W.P.(C) 16798/2022, CM APPL. 53078/2022, CM APPL.
53079/2022, CM APPL. 53080/2022&CM APPL. 53457/2022
VIRENDER SINGH DAHIYA & ORS. ..... Petitioners
Through: Mr. Naveen Kumar with Ms. Aprajita
Bhardwaj, Mr. Shourajeet
Chakravarty, Mr. Nitesh Bhandari and
Ms.Stuti Bisht, Advocates.
versus
ANIL KATYAL & ORS. ..... Respondents
Through: Mrs. Amrita Prakash, CGSC for UOI
with Mr.Vishal Ashwani Mehta,
Advocate for ESIC.
Mr. Zoheb Hossain, Advocate.
Mr. Gautam Narayan with Mr.Prateek
Dhanda, Advocates.
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
HON'BLE MR. JUSTICE MANOJ JAIN
ORDER
% 04.10.2023
W.P.(C) 12135/2023 & 1
W.P.(C) 16798/2022
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 06/10/2023 at 00:57:15
1. Request for adjournment is made on behalf of the Employees State Insurance Corporation.
2. At request, list on 07th November, 2023.
SANJEEV SACHDEVA, J MANOJ JAIN, J OCTOBER 4, 2023 st W.P.(C) 12135/2023 & 2 W.P.(C) 16798/2022 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 06/10/2023 at 00:57:15