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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Bihar - Subsection

Section 11(c) in Bihar Electricity Regulatory Commission (Renewable Purchase Obligation, its Compliance and REC Framework Implementation) Regulations, 2010

(c)the order dated 21st May, 2009 and review order dated 29th June, 2010 in respect of Determination of Tariff for Bagasse based Cogen Plants and Biomass Power Plants, the terms and conditions stated therein.