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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(1)(zx) in Punjab Urban Planning and Development Authority Building Rules, 2013

(zx)"ventilation" means supply of outside air into a building through window or other openings due to wind outside and convection effects arising from temperature or vapours pressure differences and, or both, between inside and outside of the building; and it could be through mechanical device or through natural means;