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Bombay High Court

Sudhir Javerilal Kapadia vs Chandrika Niranjan Kapadia And 2 Ors on 11 March, 2021

Author: G.S. Patel

Bench: G.S. Patel

                                                                         P1-IA-311-2020+.DOC




                   Shephali



                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                               ORDINARY ORIGINAL CIVIL JURISDICTION
                                 INTERIM APPLICATION NO. 311 OF 2020
                              (INTERIM APPLICATION (L) NO. 9847 OF 2020)
                                                       IN
                                         SUIT (L) NO. 1085 OF 2019
                                                    WITH
                                INTERIM APPLICATION (L) NO. 1 OF 2019
                                                       IN
                                         SUIT (L) NO. 1085 OF 2019


                   Sudhir Javerilal Kapadia                                     ...Plaintif
                        Versus
                   Chandrika Niranjan Kapadia & Ors                          ...Defendants


                   Mr Kalpesh Joshi, i/b Kalpesh Joshi Associates, for Defendant No.1.



Shephali
                                            CORAM:        G.S. PATEL, J
Mormare                                     DATED:        11th March 2021
                   PC:-
Digitally signed
by Shephali
Mormare
Date: 2021.03.11
17:37:49 +0530

                   1.

Not on board. Mentioned. Taken on board.

2. Paragraph 1 of the order dated 9th March 2021 shall be substituted as under:

Page 1 of 2
11th March 2021 P1-IA-311-2020+.DOC "1. Affidavit in Repld to be fled and served on or before 23th March 2021. Affidavit in Rejoinder, if and, to be fled and served on or before 31st March 2021."

3. The order dated 9th March 2021 be corrected accordingld.

4. This order will be digitalld signed bd the Personal Assistant of this Court. All concerned will act on production of a digitalld signed copd of this order.

(G. S. PATEL, J) Page 2 of 2 11th March 2021