Bombay High Court
Sudhir Javerilal Kapadia vs Chandrika Niranjan Kapadia And 2 Ors on 11 March, 2021
Author: G.S. Patel
Bench: G.S. Patel
P1-IA-311-2020+.DOC
Shephali
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION NO. 311 OF 2020
(INTERIM APPLICATION (L) NO. 9847 OF 2020)
IN
SUIT (L) NO. 1085 OF 2019
WITH
INTERIM APPLICATION (L) NO. 1 OF 2019
IN
SUIT (L) NO. 1085 OF 2019
Sudhir Javerilal Kapadia ...Plaintif
Versus
Chandrika Niranjan Kapadia & Ors ...Defendants
Mr Kalpesh Joshi, i/b Kalpesh Joshi Associates, for Defendant No.1.
Shephali
CORAM: G.S. PATEL, J
Mormare DATED: 11th March 2021
PC:-
Digitally signed
by Shephali
Mormare
Date: 2021.03.11
17:37:49 +0530
1.Not on board. Mentioned. Taken on board.
2. Paragraph 1 of the order dated 9th March 2021 shall be substituted as under:
Page 1 of 211th March 2021 P1-IA-311-2020+.DOC "1. Affidavit in Repld to be fled and served on or before 23th March 2021. Affidavit in Rejoinder, if and, to be fled and served on or before 31st March 2021."
3. The order dated 9th March 2021 be corrected accordingld.
4. This order will be digitalld signed bd the Personal Assistant of this Court. All concerned will act on production of a digitalld signed copd of this order.
(G. S. PATEL, J) Page 2 of 2 11th March 2021