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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Uttar Pradesh - Subsection

Section 10(1)(g) in The U.P. Shri Badrinath and Shri Kedarnath Temples Act, 1939

(g)that being a legal practitioner he has acted or appeared on behalf of any person against the Committee in any legal proceedings;