Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(17) in The Burdwan University Act, 1981.

(17)"professional subject" means any of the following subjects, namely, Law, Medicine, Engineering, Teachers' Training, Physical Education, Agriculture, Technology, Journalism, Management Studies or such other subjects as may be prescribed by Regulations;