Gujarat High Court
Nagarjuna Construction Co. Ltd vs Union Of India & on 8 October, 2012
Author: D.H.Waghela
Bench: D.H.Waghela
SCA/12773/2007 1/1 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION No. 12773 of 2007
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NAGARJUNA CONSTRUCTION CO. LTD. - Petitioner(s)
Versus
UNION OF INDIA & 1 - Respondent(s)
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Appearance :
MR GM JOSHI for Petitioner(s) : 1,
MR HARIN P RAVAL for Respondent(s) : 1,
MR NISHANT LALAKIYA for Respondent(s) : 1,
GOVERNMENT PLEADER for Respondent(s) : 2,
RULE SERVED BY DS for Respondent(s) : 2,
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CORAM : HONOURABLE MR.JUSTICE D.H.WAGHELA
and
HONOURABLE MR.JUSTICE Z.K.SAIYED
Date : 08/10/2012
ORAL ORDER
(Per : MR.JUSTICE D.H.WAGHELA) None present for the petitioner. Name of learned senior counsel Mr.Harin P.Raval may be removed for appearance on behalf of respondent No.1 as requested by learned counsel Mr.Lalakiya, who replaces him. S.O. to 30.10.2012.
Sd/-
( D.H.Waghela, J.) Sd/ ( Z.K.Saiyed, J.) (KMG Thilake)