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Calcutta High Court

Pcit-3 vs Itc Ltd on 31 July, 2018

Author: Aniruddha Bose

Bench: Aniruddha Bose

                                    ORDER SHEET
                      GA 761/2017; ITAT 84/2017; GA 760/2017

                          IN THE HIGH COURT AT CALCUTTA

                               Special Jurisdiction
                                     INCOME TAX

                                  ORIGINAL SIDE




                                   PCIT-3, KOL.

                                      Versus

                                     ITC LTD.


     BEFORE:

     The Hon'ble JUSTICE ANIRUDDHA BOSE

The Hon'ble JUSTICE AMITABHA CHATTERJEE Date : 31st July, 2018.

Mr. R.N. Bandopadhyay, Adv. Mr. J.P. Khaitan, Sr. Adv.

The Court : The matter is released from our list on the personal ground of one of us (Aniruddha Bose, J.).

(ANIRUDDHA BOSE, J.) (AMITABHA CHATTERJEE, J.) tk