Calcutta High Court
Pcit-3 vs Itc Ltd on 31 July, 2018
Author: Aniruddha Bose
Bench: Aniruddha Bose
ORDER SHEET
GA 761/2017; ITAT 84/2017; GA 760/2017
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction
INCOME TAX
ORIGINAL SIDE
PCIT-3, KOL.
Versus
ITC LTD.
BEFORE:
The Hon'ble JUSTICE ANIRUDDHA BOSE
The Hon'ble JUSTICE AMITABHA CHATTERJEE Date : 31st July, 2018.
Mr. R.N. Bandopadhyay, Adv. Mr. J.P. Khaitan, Sr. Adv.
The Court : The matter is released from our list on the personal ground of one of us (Aniruddha Bose, J.).
(ANIRUDDHA BOSE, J.) (AMITABHA CHATTERJEE, J.) tk