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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Chattisgarh - Subsection

Section 1(2) in Municipal Corporation Solid Waste (Management and Handling) Bye-Laws, 2010

(2)These bye-laws shall be applicable in the area covered by the administrative jurisdiction of the Municipal Corporation town of (name of the city.................) in Chhattisgarh;