Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 2 in Madhya Pradesh Protection of Debtors Act, 1937 2. Subs. by M.P. Act 23 of 1958, S. 3(4), Sch. Part A, item 38 for Central Provinces and Berar .
