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[Cites 0, Cited by 0] [Section 52(1)] [Section 52] [Entire Act]

State of Madhya Pradesh - Subsection

Section 52(1)(b) in The M.P. Vishesh Sashastra Bal Niyam, 1973

(b)The powers of forfeiting Medals and decorations received by an Officer shall vest in the Government who awarded those medals or decorations.