Section 11(2)(a) in The National Trust for Welfare of Persons with Autism, Cerebral Palsy, Mental Retardation and Multiple Disabilities Act, 1999

[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

(a)any programme which promotes independent living in the community for persons with disability by-

(i)creating a conducive environment in the community;

(ii)counselling and training of family members of persons with disability;

(iii)setting up of adult training units, individual and group homes;

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