Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 150] [Entire Act] State of West Bengal - Subsection Section 150(3) in The West Bengal Panchayat Act, 1973 (3)One-fourth of the total number of members of the Zilla Parishad shall form a quorum for a meeting of a Zilla Parishad:Provided that no quorum shall be necessary for an adjourned meeting.
