Andhra Pradesh High Court - Amravati
M.Ch.Venkaiah vs Sri Surendra Babu, on 15 October, 2020
Author: J K Maheshwari
Bench: J K Maheshwari
IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI , (Original Jurisdiction) . THURSDAY, THE FIFTEENTH DAY OF OCTOBER, TWO THOUSAND AND TWENTY eh :PRESENT: = THE HONOURABLE THE CHIEF JUSTICE SRI JITENDRA KUMAR MAHESHWA CONTEMPT CASE NO: 2592 OF 2018 | Between: M.Ch.Venkaiah S/o Prasada Rao, 42 years, E.359741, Driver, H.No 42-28-10, Block No. 28, Lenin Centre, Ajithsingh Nagar, Vijayawada, Krishna District. Petitioner AND Sri Surendra Babu, Managing Director, A.P.S.R.T.C. Vijayawada, Krishna District. 2. Sri P.V.Rama Rao, Regional Manager, A.P.S.R.T.C., Krishna Region, Vijayawada, Krishna District. 3. Sri H.S.S.Ch.P.Sharma, Depot Manager, A.P.S.R.T.C. Autonagar Depot, Vijayawada, Krishna District. -- Respondents WHEREAS the petitioner has presented under Sections 10 to 12 of the Contempt of - Courts Act, 1971, the above case through his Advocate Sri A.G. Satyanarayana Rao, praying the High Court to initiate contempt proceeding against the respondents herein and punish them suitably for violating the order dt. 28-09-2016 passed by this Court in W.P.No. 30115 of 2013. WHEREAS the said case coming on for hearing, and whereas the High Court, upon perusing the affidavit filed therein and the earlier orders of High Court dt. 12.10.2018 and 02.09.2020 and upon hearing the arguments of Sri A.G. Satyanarayana Rao, Advocate, for Petitioner and of the Standing Counsel for APSRTC, for the respondents, made the following: ORDER:
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(Taken up through video conferencing) Learned counsel for the non-applicant prays time. Two weeks time is granted to submit the compliance report. If the compliance report is not filed on the next date of hearing, R-2 & R-3 shall remain present before this Court on the said date. List after two (02) weeks. SD/- U.SIVALEELA, /[TRUE COPY// To
1. Sri P.V.Rama Rao, Regional Manager, A.P.S.R.T.C., Krishna Region, Vijayawada, Krishna District.
2. Sri H.S.S.Ch.P.Sharma, Depot Manager, A.P.S.R.T.C. Autonagar Depot, Vijayawada, Krishna District. (Addressee Nos. 2 & 3 by SPEED POST)
4. One CC to Sri A.G.Satyanarayana Rao, Advocate (OPUC)
5. One CC's to Sri P.Durga Prasad, Advocate. [OUT]
6.One Spare Copy.
MSR HIGH COURT HCJ DATE: 15-10-2020.
NOTE : POST ON 15.11.2020. ORDER C.C. NO. 2592 OF 2018 DIRECTION