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State of Bihar - Section

Section 10 in Bihar Sports (Registration, Recognition and Regulation of Associations) Act, 2013

10. Framing of Constitution of a Sports Association.

- Subject to the provisions of this Act, every sports Association shall frame its constitution which shall consist of the following: -
(a)Part 'A' - Memorandum containing its aims and objectives and area of operation.
(b)Part 'B' - Bye-laws