Bombay High Court
Sanjay Jagannath Jadhav vs State Of Maharashra on 19 October, 2020
Author: M.G. Sewlikar
Bench: T.V. Nalawade, M.G. Sewlikar
criappln1824.20.odt
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IN THE HIGH COURT OF JUDICATURE OF BOMBAY
BENCH AT AURANGABAD
CRIMINAL APPLICATION NO. 1824 OF 2020
Sanjay Jagannath Jadhav Applicant
Versus
The State of Maharashtra Respondent
Mr. S.S. Jadhav, Advocate for the applicant.
Mr. P.G. Borade, APP for respondent.
CORAM : T.V. Nalawade &
M.G. Sewlikar, JJ.
DATE : 19th October, 2020.
PER COURT :
1. Issue notice of fnal disposal to respondents returnable on 26th November, 2020. Learned APP waives service of notice on behalf the respondent.
( M. G. SEWLIKAR ) ( T.V. NALAWADE ) Judge Judge dyb ::: Uploaded on - 19/10/2020 ::: Downloaded on - 21/10/2020 03:23:33 :::