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Bombay High Court

Sanjay Jagannath Jadhav vs State Of Maharashra on 19 October, 2020

Author: M.G. Sewlikar

Bench: T.V. Nalawade, M.G. Sewlikar

                                                           criappln1824.20.odt
                                        -1-

         IN THE HIGH COURT OF JUDICATURE OF BOMBAY
                     BENCH AT AURANGABAD

                 CRIMINAL APPLICATION NO. 1824 OF 2020

Sanjay Jagannath Jadhav                                           Applicant

       Versus

The State of Maharashtra                                          Respondent

Mr. S.S. Jadhav, Advocate for the applicant.
Mr. P.G. Borade, APP for respondent.

                                     CORAM : T.V. Nalawade &
                                             M.G. Sewlikar, JJ.

DATE : 19th October, 2020.

PER COURT :

1. Issue notice of fnal disposal to respondents returnable on 26th November, 2020. Learned APP waives service of notice on behalf the respondent.

( M. G. SEWLIKAR ) ( T.V. NALAWADE ) Judge Judge dyb ::: Uploaded on - 19/10/2020 ::: Downloaded on - 21/10/2020 03:23:33 :::