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[Cites 0, Cited by 0] [Section 89] [Entire Act]

Union of India - Subsection

Section 89(1) in The Appellate Tribunal for Petroleum and Natural Gas (Procedure, Form, Fee and Record of Proceedings) Rules, 2009

(1)The Appellate Tribunal shall furnish to the Commissioner with such of the records of the case as the Appellate Tribunal considers necessary for executing the Commission.