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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Punjab - Subsection

Section 15(3) in Punjab Registration of Births and Deaths Rules, 1972

(3)The Registrar for a Cantonment shall send to the Chief Registrar or the officer specified by the Chief Registrar in this behalf, a weekly return of births and deaths in form No. 14 within 4 days of the expiry of the week to which the information relates and a monthly return of births and deaths in form No. 15 by the end of the month following the month to which the information relates.