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[Cites 0, Cited by 0] [Section 73H(1)] [Section 73H] [Entire Act]

State of Maharashtra - Subsection

Section 73H(1)(c) in Maharashtra Factories Rules, 1963

(c)The work of the operators shall be supervised on an overall basis by at least one competent person, who for the purpose of this sub-rule shall at least be graduate in Chemical Engineering or Chemical Technology with specialised knowledge in respect of the processes given in the schedule: Provided that the Chief Inspector of Factories may accept a graduate in chemistry having adequate knowledge of the processes given in the Schedule and also adequate experience and training or any other qualifications, if in his opinion they are equivalent to the qualifications aforesaid.