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[Cites 0, Cited by 0] [Section 65(2)] [Section 65] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 65(2)(o) in Jammu and Kashmir Prohibition of Benami Property Transactions Act, 2018

(o)the form in which appeal shall be filed and the fee for filing the appeal under sub-section (1) of section 46 ;