Himachal Pradesh High Court
Hitesh Kumar vs . Sanjeev Kaul & Another. on 25 May, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Hitesh Kumar Vs. Sanjeev Kaul & another.
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COPC No. 132 of 2022 25.5.2022 Present: Mr.Rajnish Maniktala, Senior Advocate, alongwith Mr.Naresh Verma, Advocate, for the petitioner.
Mr. Raju Ram Rahi, Deputy Advocate General, for respondent No. 1.
Ms.Suchitra Sen, Advocate, for respondent No. 2.
Notice. Mr.Raju Ram Rahi, Deputy Advocate General and Ms.Suchitra Sen, Advocate, waive service and accept notice on behalf of respective respondents and submit that response filed to the connected Execution Petition No.196 of 2021 be considered reply to the present petition.
List alongwith Ex. Petition No. 191 of 2021 on 30th May, 2022.
(Vivek Singh Thakur), Judge.
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