Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 9 in Tamil Nadu Sandalwood Possession Rules, 1970 9. [ xxx] [[Omitted by G O. Ms. No. 639, Forest and Fisheries, dated the 25th May 1983. Before its omission, condition 9 read as follows:
