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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(1)(i) in The Orissa State Tax on Professions, Trades, Callings and Employment Rules, 2000

(i)"Profession Tax Officer" means the Sales Tax Officer appointed by the Government under Orissa Sales Tax Act, 1947;