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[Cites 0, Cited by 0] [Section 187] [Entire Act]

State of Madhya Pradesh - Subsection

Section 187(7) in The M.P. Motor Vehicles Rules, 1994

(7)No tractor shall draw more than three trailers :Provided that no tractor shall draw on a public road-
(i)a trailer exceeding five hundred kilograms in weight unladen and fitted with solid steel wheels less than sixty centimetres in diameter;
or
(ii)a disc harrow without trolley wheel used as trailing implements behind a tractor.