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[Cites 0, Cited by 0] [Section 45(3)] [Section 45] [Entire Act]

State of Andhra Pradesh - Subsection

Section 45(3)(b) in Andhra Pradesh Juvenile Justice (Care and Protection of Children) Rules, 2003

(b)Disabled and other children in special need requiring specialised intervention/treatment and referred from any institution or programme under this Act;