Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Section 33(1)] [Section 33] [Entire Act]

NCT Delhi - Subsection

Section 33(1)(a) in The Delhi Municipal Corporation Act, 1957

(a)becomes subject to any of the disqualifications mentioned in [section 9 or sub-section (2) of section 32A or,] [Substituted by Act 67 of 1993, section 29, for section 9, or (w.e.f. 1-10-1993)]