Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Rajasthan - Subsection Section 6(5) in Rajasthan Police Rules, 2008 (5)The Inspector General of Police (Headquarters) shall maintain a record of proceedings of meeting in writing, and issue the same with the approval of the Chairman of the Board.
