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State of West Bengal - Section

Section 12 in The Jadavpur University Act, 1981

12. Powers and duties of the Registrar.

- Subject to the supervision, direction and general control of the Vice-Chancellor, the Registrar shall act as the Secretary of the Court as also of the Executive Council and shall exercise such powers and perform such duties as may be prescribed, or delegated to him by or under this Act and the Statutes, the ordinances or the Regulations, as the case may be.