Section 26(2) in Veer Narmad South Gujarat University Act, 1965
(2)Subject to the provisions of sub-section (3) each Board shall consist of:-(i)the head of the University department, if any, in the subject;(ii)heads of the departments in the special subjects taught at degree level in the colleges and recognised institutions;(iii)not more than three experts in the subject co-opted by the members of the Board;
