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State of Tamilnadu - Section

Section 57 in Grant-in-Aid Code of the Tamil Nadu Educational Department

57. Application for aid.

- Applications for grants under this Chapter, which shall be in the prescribed form (Appendix 'T'), and which shall be submitted through the District Educational Officer so as to reach the Chief Educational Officer or the Director, as the case may be, not later than 1st July, shall be accompanied by details showing the number, description and price of each article which it is proposed to provide.Before making the payment, the Director will require the management to furnish a certificate specifying the total amount of private benefactions received in respect of the equipment.