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State of Tamilnadu - Section

Section 101 in The Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991

101. Exercising the power of the Chief Engineer by the Superintending Engineer of the Board.

- The powers provided to the Chief Engineer (Buildings) under Public Works Department Code in the matter of preparation, approval of plans and estimates, calling for tenders, according technical sanction and of check-measurement, inspection and test-check shall be exercised by the Superintending Engineer of the Board. He shall not delegate any of his powers to any of the officers in the Engineering Cell of the Board.