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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Tamilnadu - Subsection

Section 38(1) in The Anna University of Technology, Madurai Act, 2010

(1)No person shall be admitted to a course of study in the University for admission to the examinations for degrees, titles or diplomas of the University unless he-
(a)has passed the examination prescribed therefor; and
(b)fulfills such other academic conditions as may be prescribed by the University.