Supreme Court - Daily Orders
Psa Sical Terminals Pvt. Ltd. vs The Board Of Trustees Of V.O. ... on 29 January, 2018
Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud
SLP(C)Nos.33260-33261/17 1
ITEM NO.22 COURT NO.1 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).33260-33261/2017
(Arising out of impugned final judgment and order dated 01-11-2017
in CMA No.4867/2016 01-11-2017 in CMA No.345/2016 passed by the
High Court of Judicature at Madras at Madurai)
PSA SICAL TERMINALS PVT. LTD. Petitioner(s)
VERSUS
THE BOARD OF TRUSTEES OF V.O. CHIDAMBRANAR PORT
TRUST TUTICORIN & ORS. Respondent(s)
(FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
130287/2017 FOR PERMISSION TO FILE LENGTHY LIST OF DATES ON IA
130290/2017 and IA No.138065/2017-CLARIFICATION/DIRECTION and IA
No.138067/2017-CLARIFICATION/DIRECTION and IA
No.9993/2018-RECTIFICATION OF CLERICAL ERROR and IA
No.9997/2018-RECTIFICATION OF CLERICAL ERROR)
Date : 29-01-2018 These matters were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
For Petitioner(s) Dr.A.M.Singhvi, Sr.Adv.
Mr.Gopal Jain, Sr.Adv.
Mr. Sonal Jain, AOR
Mr.Zerick Dastur, Adv.
Ms.Sneha Sheth, Adv.
Ms.Heena Sharma, Adv.
Ms.Archana, Adv.
Ms.Prashanti, Adv.
Mr.Vijaynarayan, Adv.
For Respondent(s)
Signature Not Verified
Mr.Mukul Rohatagi, Sr.Adv.
Digitally signed by
SATISH KUMAR YADAV
Date: 2018.01.29
17:23:06 TLT
Mr.Keshav Thakur, Adv.
Reason:
Mr. Rajesh Singh Chauhan, AOR
Mr.Avinash Dutta, Adv.
Mr.Siddhartha Thakur, Adv.
SLP(C)Nos.33260-33261/17 2
UPON hearing the counsel the Court made the following
O R D E R
Let this matter be listed on 13.02.2018 for final disposal before the appropriate Bench. If the Bench feels appropriately persuaded, it may pass suitable interim orders on the I.A. filed on behalf of the respondents.
(Subhash Chander) (H.S.Parasher)
AR-cum-PS Assistant Registrar