Bombay High Court
Axis Bank Limited vs Quartz Estate Management Services ... on 4 September, 2024
Author: Abhay Ahuja
Bench: Abhay Ahuja
506. S 1401-19.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
SUIT NO. 1401 OF 2019
Axis Bank Limited ...Plaintiff
V/s.
Quartz Estate Management Services
India Pvt. Ltd. and Ors. ...Defendants
Ms. Sonali Aggarwal i/b Druve Liladhar & Co. for Plaintiff
CORAM : ABHAY AHUJA, J.
DATE : 4th SEPTEMBER, 2024 P.C. :
1. Ms. Aggarwal, learned Counsel appears for the Plaintiff and submits that the matter is yet to be settled and that this Court suitably adjourn the matter.
Digitally signed by NIKITA NIKITA YOGESH YOGESH GADGIL GADGIL Date:
2024.09.04 15:18:37 +0530
2. Since this matter is being settled, remove from the board. Liberty to apply.
(ABHAY AHUJA, J.) Nikita Gadgil 1/1 ::: Uploaded on - 04/09/2024 ::: Downloaded on - 05/09/2024 20:27:25 :::