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[Cites 0, Cited by 0] [Section 363(1)] [Section 363] [Entire Act]

State of West Bengal - Subsection

Section 363(1)(b) in West Bengal Municipal Corporation Act, 2006

(b)with fine which may extend to two thousand rupees and, in the ense of a continuing contravention, with an additional fine which array extend to one hundred rupees for every day during which such contravention continues after conviction for the first such contravention; or