Section 42(1)(b) in Code on Social Security, 2020

[Cites 0, Cited by 0] [Section 42(1)] [Section 42] [Entire Act]

Union of India - Subsection

Section 42(1)(b) in Code on Social Security, 2020

(b)insures under section 28, an employee on or after the date of accident which resulted in personal injury to such employee which has the effect of making such employee disentitled to receive any dependants benefit or disablement benefit from the Corporation; or

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Union of India - Subsection

Section 42(1)(b) in Code on Social Security, 2020